High Courts26 Dec 2023Allowed
Shane Alam Alias Kunja Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0171
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 202 of 1,060
High Courts26 Dec 2023Allowed
Deepak Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0170
Indian Penal Code, 1860 — Section 328, 376(2)(n), 506
High Courts26 Dec 2023Disposed Of
Ankit Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0169
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts26 Dec 2023Disposed Of
Rajesh Kumar Aggarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0168
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 195, 323, 365, 368, 504, 506
High Courts26 Dec 2023Dismissed
Islam Nabi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0167
Arms Act, 1959 — Section 3, 25Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Constitution Of India, 1950 — Article 226
High Courts26 Dec 2023Allowed/ Disposed Of
Shane Alam And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0166
Indian Penal Code, 1860 — Section 380
High Courts26 Dec 2023Disposed Of
Sona Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0163
Indian Penal Code, 1860 — Section 409, 420Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Dec 2023Disposed Of
X S/o �Y Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 12 UK CK 0162
Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts26 Dec 2023Allowed
Himanshu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0160
Indian Penal Code, 1860 — Section 34, 307, 323, 504, 506Arms Act, 1959 &mdash Section 25
High Courts26 Dec 2023Allowed
Vikrant Kunwar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0159
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts26 Dec 2023Allowed
Sumit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0158
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 26, 27
High Courts26 Dec 2023Allowed
Gaurav Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0157
Indian Penal Code, 1860 — Section 34, 394, 427
High Courts26 Dec 2023Allowed
Kanchan And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0155
Indian Penal Code, 1860 — Section 34, 302
High Courts26 Dec 2023Allowed
Firoj Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0153
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 08, 21, 60
High Courts26 Dec 2023Allowed
Shahadat Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0152
Indian Penal Code, 1860 — Section 34, 201, 302, 364AEvidence Act, 1872 — Section 26, 27
High Courts22 Dec 2023Allowed
Yogesh Kumar Gautam Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0173
Indian Penal Code, 1860 — Section 376
High Courts22 Dec 2023Allowed
Bijendra Alias Bittu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0151
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts22 Dec 2023Allowed
Ajim Alias Bablu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0150
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 60
High Courts22 Dec 2023Allowed
Gurpreet Singh Alias Gopi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0148
Indian Penal Code, 1860 — Section 34, 304
High Courts22 Dec 2023Allowed
Dhajveer Singh Tomar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0147
Indian Penal Code, 1860 — Section 307, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4