High Courts06 Oct 2026Disposed Of
Pankaj Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0317
COURT ARCHIVE
Uttarakhand High Court judgments
21,620 judgments · page 2 of 1,081
High Courts06 Oct 2026Disposed Of
Chandra Prakash Pant Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0316
High Courts06 Oct 2026Disposed Of
Lazza Kathait Ratuari Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0315
Uttarakhand Annual Transfer for Public Servants Act, 2017-Section 27, 17-B(4)
High Courts05 Oct 2026Allowed
Mohit Ubhan Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 0303
Code of Criminal Procedure, 1973-Section 482, 161, 403, 235, 236, 237, 249, 273, 188Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986-Section 2/3IPC-Sections 379, 411, 457, 380, 384, 506
High Courts05 Oct 2026Disposed Of
Subhash Sana Vs Deputy Commissioner, State Goods And Services Tax
Uttarakhand High Court · (2026) 10 UK CK 0302
C.G.S.T Act/UKGST Act-Section 73 (9), 73, 74, 75, Sub-section 4 and 5 of Section 75GST Rules, 2017-Rule 142(1A)
High Courts05 Oct 2026Disposed Of
Bar Council of Uttarakhand & Anr. Vs Surendra Kumar Sharma
Uttarakhand High Court · (2026) 10 UK CK 0292
High Courts05 Oct 2026Disposed Of
Shikha & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0299
Uniform Civil Code, Uttarakhand, 2024Constitution of India-Article 21
High Courts05 Oct 2026Dismissed
M/s Aroma Health Care Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0298
High Courts05 Oct 2026Dismissed
Nikhil Gupta Vs The Assistant Commissioner, Central Goods And Services Tax & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0297
CGST/SGST/UTGST Act, 2017-Section 6(2)(b), 65, 67(2), 70, 73, 74
High Courts05 Oct 2026Disposed Of
EMRI Green Health Services Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0314
High Courts05 Oct 2026Allowed
Harish Chandra Joshi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0310
High Courts05 Oct 2026Disposed Of
Lalit Mohan Pandey Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0329
High Courts05 Oct 2026Disposed Of
Himanshu Nautiyal & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0328
High Courts05 Oct 2026Disposed Of
Mahesh Chandra Gururani & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0327
High Courts05 Oct 2026Disposed Of
Leela Negi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0326
Daily Wage, Work-Charged, Contractual, Fixed Pay, Part-time and Ad-hoc Employees Regularisation Rules, 2013
High Courts05 Oct 2026Disposed Of
Munni Devi Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0325
High Courts05 Oct 2026Disposed Of
Bheem Singh Bisht & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0324
High Courts05 Oct 2026Disposed Of
Chandan Singh Dafouty & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0323
High Courts05 Oct 2026Disposed Of
Uttarakhand Power Corporation Ltd. & Anr. Vs M/s Goel Lightings
Uttarakhand High Court · (2026) 10 UK CK 0337
Uttarakhand Electricity Regulatory Commission (The Electricity Supply Code) Regulations, 2007-Para 3.1.3(6), Clause 2(ff)MERC (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014-Clause 2(s)
High Courts05 Oct 2026Partly Allowed
Radhe Lal & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0335