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Uttarakhand High Court judgments

21,184 judgments · page 180 of 1,060

High Courts24 Apr 2024Disposed Of

Naurang Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 04 UK CK 0129

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A
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High Courts23 Apr 2024Allowed

Monu Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 04 UK CK 0136

Indian Penal Code, 1860 — Section 359, 363, 366A, 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(l), 5(l), 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164, 313, 437A
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High Courts23 Apr 2024Disposed Of

Digvijay Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 04 UK CK 0106

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A, 8
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