High Courts29 Apr 2024Allowed
Satish Bisht Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0161
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 179 of 1,060
High Courts29 Apr 2024Allowed
Afzal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0160
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 6(1), 11Animal Cruelty (Prevention) Act, 1960 — Section 11
High Courts29 Apr 2024Allowed
Haji Kasim And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0159
Indian Penal Code, 1860 — Section 109, 147, 341, 353Criminal Law Amendment Act, 1932 — Section 7
High Courts29 Apr 2024Allowed
Raunak And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0158
Indian Penal Code, 1860 — Section 34, 147, 307, 323
High Courts29 Apr 2024Dismissed
Jaipal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0157
Indian Penal Code, 1860 — Section 120B, 302, 307
High Courts29 Apr 2024Allowed
Shekhar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0156
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304BConstitution Of India, 1950 — Article 21
High Courts29 Apr 2024Allowed
Asif Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0155
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37
High Courts26 Apr 2024Allowed
Nagendra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts26 Apr 2024Allowed
Nitin Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0151
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts26 Apr 2024Allowed
Nakul Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0150
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts26 Apr 2024Allowed
Arun Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0148
Indian Penal Code, 1860 — Section 314, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5j(ii)(iv), 6
High Courts25 Apr 2024Allowed
Medha Aggarwal Vs Rajat Singhal
Uttarakhand High Court · (2024) 04 UK CK 0147
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 125
High Courts25 Apr 2024Dismissed
Deewan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0146
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42, 43, 50, 51, 52A, 58Code Of Criminal Procedure, 1973 — Section 4, 157
High Courts25 Apr 2024Allowed
Kamalkant Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0143
Indian Penal Code, 1860 — Section 120B, 342, 363, 366A, 376(3), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 6
High Courts25 Apr 2024Allowed
Lalit & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0142
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 452, 504, 506
High Courts25 Apr 2024Allowed
Minder @ Dharmendra Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0141
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 452, 504, 506
High Courts25 Apr 2024Dismissed
Naveen Ram & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 04 UK CK 0139
Industrial Disputes Act, 1947 — Section 11(9)
High Courts25 Apr 2024Allowed
Maqbool Ansari Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 04 UK CK 0138
Negotiable Instruments Act, 1881 — Section 138
High Courts25 Apr 2024Allowed
Diwan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0133
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts25 Apr 2024Disposed Of
Harish Chandra Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 04 UK CK 0131
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)