High Courts04 Mar 2025Allowed
Nizamuddin And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0798
Indian Penal Code, 1860 - Section 307, 323, 504Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 122 of 1,060
High Courts04 Mar 2025Disposed Of
Girish Chandra Suyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0797
Constitution Of India, 1950 - Article 226
High Courts04 Mar 2025Disposed Of
Gaurav Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0796
Indian Penal Code, 1860 - Section 420, 506
High Courts04 Mar 2025Dismissed
Rekha Thapa And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0795
Indian Penal Code, 1860 - Section 147, 323, 504, 506
High Courts04 Mar 2025Disposed Of
Jagdish Singh And Ors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0794
Code Of Criminal Procedure, 1973 - Section 320(1)Indian Penal Code, 1860 - Section 147, 323, 325, 504
High Courts04 Mar 2025Disposed Of
Deepak Pal And Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0793
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 - Section 3(1)(y)(s)Code Of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 147, 148, 149, 323, 325, 427, 504
High Courts04 Mar 2025Disposed Of
Gaurav Saini And Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0792
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 - Section 3(1)(S)Code Of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 147, 148, 149, 323, 504, 506
High Courts03 Mar 2025Allowed
Abhishek Bohra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0791
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 - Section 82
High Courts03 Mar 2025Disposed Of
Ashok Kumar Mittal Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2025) 03 UK CK 0790
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts03 Mar 2025Disposed Of
Akshat Goel And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0789
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts03 Mar 2025Disposed Of
Harminder Singh Anand And Dapinder Kaur Vs Ravi Bangia And Ritu Bangia
Uttarakhand High Court · (2025) 03 UK CK 0788
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts03 Mar 2025Dismissed
Ravinder Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0787
Indian Penal Code, 1860 - Section 34, 120B, 420Information Technology Act, 2000 - Section 66D
High Courts03 Mar 2025Allowed
Arjun Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0786
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 115(2), 118(1), 118(2), 191 (3), 333, 351(2), 352
High Courts28 Feb 2025Dismissed
Vishal Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1102
Indian Penal Code, 1860 - Section 120B, 409, 420
High Courts28 Feb 2025Allowed
Hansram Pant Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1101
Prevention Of Corruption Act, 1988 - Section 7
High Courts28 Feb 2025Disposed Of
Managing Director, Uttarakhand Bahuddeshiya Vitta Evam Vikas Nigam Ltd. And Another Vs Brijmohan And Others
Uttarakhand High Court · (2025) 02 UK CK 1100
High Courts28 Feb 2025Dismissed
M/ S Allure Consumer Products Pvt. Ltd. And Another Vs PNB Branch Office Ahmedpur And Another
Uttarakhand High Court · (2025) 02 UK CK 1099
Constitution Of India, 1950 - Article 226
High Courts28 Feb 2025Disposed Of
Kalam Dass Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 02 UK CK 1092
Indian Penal Code, 1860 - Section 323, 354, 379, 427, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts28 Feb 2025Disposed Of
Lata Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 02 UK CK 1091
Indian Penal Code, 1860 - Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts28 Feb 2025Disposed Of
Azeem Alias Mohd Azeem Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1090
Indian Penal Code, 1860 - Section 354