Indian Penal Code, 1860 - Section 120B, 274, 275, 276, 420, 468Drugs And Cosmetics Act, 1940 - Section 3(e), 17, 18(C), 33GTrade Mark Act, 1999 - Section 103, 104

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High Courts27 Feb 2025Allowed

Kajal Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1087

Indian Penal Code, 1860 - Section 406, 504, 506Constitution Of India, 1950 - Article 21

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High Courts27 Feb 2025Allowed

Renu Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1086

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21

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High Courts27 Feb 2025Allowed

Chhavi Chauhan Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1085

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 305Constitution Of India, 1950 - Article 21

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High Courts27 Feb 2025Allowed

Firados Alias Guddo Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2025) 02 UK CK 1084

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 304BCode Of Criminal Procedure, 1973 - Section 482

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High Courts27 Feb 2025Allowed

Joni And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1083

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 195, 211Constitution Of India, 1950 - Article 21

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High Courts27 Feb 2025Disposed Of

Asif Khan And Ors Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 02 UK CK 1082

Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 133, 190, 191(2), 351(2), 352Constitution Of India, 1950 - Article 226

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High Courts27 Feb 2025Disposed Of

Anita Goswami And Ors. Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 02 UK CK 1081

Dowry Prohibition Act, 1961 - Section 3, 4Indian Penal Code, 1860 - Section 323, 498A, 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3)

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High Courts27 Feb 2025Disposed Of

Kishan Kumar And Ors Vs State Of Uttarakhand And Ors

Uttarakhand High Court · (2025) 02 UK CK 1080

Indian Penal Code, 1860 - Section 34, 147, 148, 149, 307, 326, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482

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High Courts25 Feb 2025Allowed

Kuldeep Singh And Three Others Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1079

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 506Constitution Of India, 1950 - Article 21

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High Courts25 Feb 2025Allowed

Farman Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1078

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 64, 333, 351(3)Constitution Of India, 1950 - Article 21

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High Courts25 Feb 2025Allowed

Sarafat And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1077

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21

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High Courts25 Feb 2025Allowed

Asgar Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1076

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)Constitution Of India, 1950 - Article 21

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