High Courts22 Feb 2024Disposed Of
Narendra Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 02 UK CK 0053
COURT ARCHIVE
Uttarakhand High Court judgments, 2024
1,435 judgments · page 63 of 72
High Courts22 Feb 2024Disposed Of
Digvijay Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0050
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7(a), 8Constitution Of India, 1950 — Article 21
High Courts22 Feb 2024Allowed
Sunil Saini & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1998 — Section 3, 4, 9, 10Prevention Of Corruption Act, 1988 — Section 7, 8, 12, 13
High Courts21 Feb 2024Dismissed
Anusuya Prasad Nautiyal & Others Vs Union Of India And Others
Uttarakhand High Court · (2024) 02 UK CK 0052
High Courts21 Feb 2024Disposed Of
Yoginder Singh Kamboj Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts21 Feb 2024Disposed Of
Anchit Kumar Agarwal Alias Achint Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420Constitution Of India, 1950 — Article 21
High Courts21 Feb 2024Allowed
Shamim Alias Chotu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 167(2), 439Indian Penal Code, 1860 — Section 34, 307, 333, 353
High Courts21 Feb 2024Dismissed
Vivek Swaroop Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 02 UK CK 0042
Indian Penal Code, 1860 — Section 311, 389, 420, 504, 506
High Courts21 Feb 2024Disposed Of
Jagdish Chand Thakur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 02 UK CK 0041
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2024Dismissed
Dr. Prem Sagar Bhandari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 02 UK CK 0040
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2024Disposed Of
Kamlesh Bhatnagar Vs Mohd. Najim
Uttarakhand High Court · (2024) 02 UK CK 0039
High Courts21 Feb 2024Allowed
Rajesh Pal And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0038
Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Feb 2024Allowed
Suman Kumar Negi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 02 UK CK 0048
High Courts20 Feb 2024Disposed Of
Jashwant Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 02 UK CK 0033
Wild Life (Protection) Act, 1972 — Section 51, 51(1), 51(5)Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Feb 2024Allowed
Toshan Sahu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0032
Indian Penal Code, 1860 — Section 34, 120B, 195, 323, 365, 368, 504, 506
High Courts19 Feb 2024Dismissed
Dr. Satyaveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 02 UK CK 0035
High Courts19 Feb 2024Allowed
Rahul Alias Krishna Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts19 Feb 2024Disposed Of
Sanjeev Katyal And Others Vs Siddhartha Prasad And Others
Uttarakhand High Court · (2024) 02 UK CK 0030
High Courts19 Feb 2024Dismissed
State Of Uttaranchal Vs Hem Upadhyay
Uttarakhand High Court · (2024) 02 UK CK 0029
Code Of Criminal Procedure, 1973 — Section 100, 313, 378(3)Narcotic Drugs And Psychotropic Substances, 1985 — Section 18, 20, 41, 42. 43, 50
High Courts19 Feb 2024Disposed Of
Yogesh Raj Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 02 UK CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 408, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A