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Uttarakhand High Court judgments, 2024

1,435 judgments · page 62 of 72

High Courts29 Feb 2024Disposed Of

Naveen Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0073

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21
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High Courts29 Feb 2024Disposed Of

Digvijay Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0071

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7AIndian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471
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High Courts29 Feb 2024Disposed Of

Abhinav Jauhari Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0070

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21
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High Courts28 Feb 2024Allowed

Sachin Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0075

Indian Penal Code, 1860 — Section 34, 201, 302Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Arms Act, 1959 — Section 25
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High Courts28 Feb 2024Allowed

Saurabh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1998 — Section 9, 10Prevention Of Corruption Act, 1988 — Section 8, 12
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High Courts27 Feb 2024Disposed Of

Digvijay Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0061

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 8Constitution Of India, 1950 — Article 21
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High Courts23 Feb 2024Allowed

Deepak Alias Deepak Kumar & Others Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 212, 409, 411, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1998 — Section 3, 4, 8, 9, 10Prevention Of Corruption Act, 1988 — Section 8, 12
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