COURT ARCHIVE

Uttarakhand High Court judgments, 2023

1,370 judgments · page 62 of 69

High Courts10 Feb 2023Allowed

Arif Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0011

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts09 Feb 2023Allowed

Pawan Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0014

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Constitution Of India, 1950 — Article 21