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Uttarakhand High Court judgments, 2023

1,370 judgments · page 61 of 69

High Courts14 Feb 2023Dismissed

Yogesh Khera Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 02 UK CK 0048

Indian Penal Code, 1860 — Section 323, 406, 420, 504, 506Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5