High Courts24 Jan 2023Allowed
Prempal Maurya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0151
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
COURT ARCHIVE
Uttarakhand High Court judgments, 2023
1,370 judgments · page 64 of 69
High Courts24 Jan 2023Allowed
Arti Devi & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0150
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts24 Jan 2023Allowed
Jahid Saifi Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0149
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts24 Jan 2023Allowed
Shamim Ahmed @ Kaala Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0148
Uttar Pradesh Gangster And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts23 Jan 2023Allowed
Naveen Porwal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0145
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Code Of Civil Procedure, 1908 — Section 92
High Courts23 Jan 2023Dismissed
Hotel Golden Tulip, A Unit Of M/S Surgio & Medico Centre Vs Punjab National Bank & Another
Uttarakhand High Court · (2023) 01 UK CK 0144
Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Jan 2023Allowed
Iqrar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0143
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts23 Jan 2023Allowed
Malkhan Singh Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0141
Indian Penal Code, 1860 — Section 379, 411
High Courts23 Jan 2023Allowed
Ramcharan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0140
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts20 Jan 2023Allowed
Kamal Bhatt Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0139
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts20 Jan 2023Dismissed
Madan Singh Rawat & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0138
Prevention Of Corruption Act, 1988 — Section 17
High Courts20 Jan 2023Allowed
Rakesh Kumar Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0137
Indian Penal Code, 1860 — Section 306, 323, 376, 504
High Courts20 Jan 2023Allowed
Thakur Sarkar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0135
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts20 Jan 2023Allowed
Aakash @ Hakla Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0134
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 307
High Courts20 Jan 2023Allowed
Danish Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0133
Indian Penal Code, 1860 — Section 120B, 392, 411
High Courts20 Jan 2023
Varun Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0124
Indian Penal Code, 1860 — Section 147, 149, 323, 341, 354, 504, 506
High Courts20 Jan 2023
Mukhtayar Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0123
Indian Penal Code, 1860 — Section 307, 323, 376, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Jan 2023Allowed
Mahant Satyanand Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0122
Indian Penal Code, 1860 — Section 384, 506
High Courts20 Jan 2023Allowed
Nishant Jindal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0121
Indian Penal Code, 1860 — Section 384, 506
High Courts20 Jan 2023
Prem Singh Dhami Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0120
Indian Penal Code, 1860 — Section 341, 406, 409, 420, 506