COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 46 of 61

High Courts05 Apr 2022Allowed

Anurag Shankhdhar Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 04 UK CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts05 Apr 2022Disposed Of

Girish Chandra Vs Managing Director, Uttarakhand Transport Corporation & Others

Uttarakhand High Court · (2022) 04 UK CK 0017

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High Courts05 Apr 2022Disposed Of

Devendra Chandra Pant Vs Managing Director, Uttarakhand Transport Corporation & Others

Uttarakhand High Court · (2022) 04 UK CK 0016

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High Courts05 Apr 2022Disposed Of

Haridas Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0015

Indian Penal Code, 1860 — Section 420, 504, 506Constitution Of India, 1950 — Article 226

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High Courts04 Apr 2022Disposed Of

Swami Shukdevanand Trust Parmarth Niketan & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 04 UK CK 0014

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High Courts04 Apr 2022Disposed Of

Mohan Singh Bisht Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 04 UK CK 0008

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High Courts04 Apr 2022Disposed Of

Bhuwan Chandra Joshi & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0007

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High Courts04 Apr 2022Disposed Of

Harsh R Kilachand And Smt. Madhavi Kilachan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0006

Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226

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High Courts01 Apr 2022Allowed

Anita Sharma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 04 UK CK 0013

Uttar Pradesh State Universities Act, 1973 — Section 35, 49, 49(o), 50, 60F, 241(2)(b)Constitution Of India, 1950 — Article 30(1), 348

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High Courts01 Apr 2022Disposed Of

Ram Swaroop Vs State Of Uttarkhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0012

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High Courts01 Apr 2022Disposed Of

Ravinder Jugran Vs State Of Uttarkhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0011

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High Courts01 Apr 2022Disposed Of

Sachidanand Dabral Vs State Of Uttarkhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0010

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High Courts01 Apr 2022Dismissed

Anu Pant Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 04 UK CK 0009

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High Courts01 Apr 2022Disposed Of

D. K. Joshi Vs State Of Uttarkhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0005

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High Courts01 Apr 2022Disposed Of

Dr. Deepak Balutia Vs State Of Uttarkhand And Others

Uttarakhand High Court · (2022) 04 UK CK 0004

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High Courts01 Apr 2022Disposed Of

Sachindanand Dabral Vs Union Of India And Others

Uttarakhand High Court · (2022) 04 UK CK 0003

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High Courts01 Apr 2022Allowed

IN RE In The Matter Of To Provide Adequate Security To Doctor And Other Para Mdeical Professionals Vs Principal Secretary / Secretary Health Department Govt. Of Uttarakhand Dehradun

Uttarakhand High Court · (2022) 04 UK CK 0001

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High Courts31 Mar 2022Disposed Of

Akanksha Saini And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 03 UK CK 0123

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High Courts31 Mar 2022Disposed Of

Neetu And Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 03 UK CK 0122

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High Courts31 Mar 2022Disposed Of

Pramila Devi & Another Vs Managing Director UJVN Ltd. Others

Uttarakhand High Court · (2022) 03 UK CK 0121

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