High Courts18 Apr 2022Disposed Of
Nitin Gautam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0059
Indian Penal Code, 1860 — Section 323, 354, 504, 506Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 44 of 61
High Courts18 Apr 2022Disposed Of
Navneet Gautam And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0058
Indian Penal Code, 1860 — Section 323, 354, 504, 506Constitution Of India, 1950 — Article 226
High Courts13 Apr 2022Disposed Of
Anand Ballabh Melkani & Others Vs K.K. Upadhyay
Uttarakhand High Court · (2022) 04 UK CK 0064
High Courts13 Apr 2022Disposed Of
Mohd. Akram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0063
High Courts13 Apr 2022Disposed Of
Mohammad Ashiq Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0062
High Courts13 Apr 2022Disposed Of
Gopal Singh Bisht Vs Kumaun University & Others
Uttarakhand High Court · (2022) 04 UK CK 0061
High Courts13 Apr 2022Disposed Of
Vishal Tripathi Alias Osho Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0054
Public Gambling Act, 1867 — Section 13Constitution Of India, 1950 — Article 226
High Courts13 Apr 2022Disposed Of
Vishal Tripathi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0053
Public Gambling Act, 1867 — Section 13Constitution Of India, 1950 — Article 226
High Courts13 Apr 2022Disposed Of
Navjot Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0052
Indian Penal Code, 1860 — Section 323, 354, 504Constitution Of India, 1950 — Article 226
High Courts13 Apr 2022Disposed Of
Asgar Ali And Firoz Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0051
Indian Penal Code, 1860 — Section 406, 420, 506Constitution Of India, 1950 — Article 221
High Courts13 Apr 2022Disposed Of
Amod Kumar Vs Ram Kumar And Another
Uttarakhand High Court · (2022) 04 UK CK 0050
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Apr 2022Allowed
Uma Alias Kela Rani Verma Vs Tulsi Ram And Two Others
Uttarakhand High Court · (2022) 04 UK CK 0060
Code Of Civil Procedure, 1908 — Section 115
High Courts12 Apr 2022Dismissed
Shubham Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 04 UK CK 0057
Indian Penal Code, 1860 — Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 244, 299
High Courts12 Apr 2022Disposed Of
Shankar Vishwas Alias Shankar Chakrawarti & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0049
Indian Penal Code, 1860 — Section 323, 392, 427Constitution Of India, 1950 — Article 226
High Courts12 Apr 2022Disposed Of
Deepak Mavi & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0048
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts12 Apr 2022Disposed Of
Munir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0047
Indian Penal Code, 1860 — Section 34, 379, 411Constitution Of India, 1950 — Article 226
High Courts12 Apr 2022Disposed Of
Bittu Alias Bittu Kumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0046
Indian Penal Code, 1860 — Section 34, 147, 148, 324, 354, 504, 506Constitution Of India, 1950 — Article 226
High Courts11 Apr 2022Disposed Of
Kartar Singh & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 04 UK CK 0045
Code Of Criminal Procedure, 1971 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 436, 506
High Courts08 Apr 2022Disposed Of
Meera Sonkar And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0044
Indian Penal Code, 1860 — Section 147, 504, 506Constitution Of India, 1950 — Article 226
High Courts08 Apr 2022Disposed Of
Raj Kumar Sharma & Two Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0043
Indian Penal Code, 1860 — Section 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226