High Courts20 Apr 2022Disposed Of
Vikrant Chaurasiya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0084
Indian Penal Code, 1860 — Section 147, 148, 323, 427, 452, 504, 506Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 43 of 61
High Courts20 Apr 2022Disposed Of
Ashish Chamoli Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0083
Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts20 Apr 2022Disposed Of
Dilshad Parveen Vs Union Of India And Others
Uttarakhand High Court · (2022) 04 UK CK 0080
High Courts20 Apr 2022Disposed Of
Shamim Bano Vs Union Of India And Others
Uttarakhand High Court · (2022) 04 UK CK 0079
High Courts20 Apr 2022Disposed Of
Sameer Singh And Eight Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0078
Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts19 Apr 2022Allowed
Hikmat Singh Panwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0082
High Courts19 Apr 2022Disposed Of
Abdul Rehman And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0066
Indian Penal Code, 1860 — Section 323, 420, 504, 506Constitution Of India, 1950 — Article 226
High Courts19 Apr 2022Disposed Of
Harpal Singh Gill Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0065
Indian Penal Code, 1860 — Section 420, 506Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Disposed Of
Dr. Mohd. Hasim Ansari & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0081
High Courts18 Apr 2022Dismissed
Rajiv Bhartari Vs Union Of India & Others
Uttarakhand High Court · (2022) 04 UK CK 0077
Administrative Tribunals Act, 1985 — Section 5(6), 14(1), 14(1)(b), 14(1)(b)(iii), 14(2)Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Allowed
Monu Lodhi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0076
Indian Penal Code, 1860 — Section 323, 332, 353, 504
High Courts18 Apr 2022Allowed
Sonu Alias Pranay Kumar Verma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 04 UK CK 0075
Indian Penal Code, 1860 — Section 323, 332, 353, 504
High Courts18 Apr 2022Disposed Of
Ameer Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0074
Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Disposed Of
Manmohan Singh & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0073
Indian Penal Code, 1860 — Section 420, 506Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Disposed Of
Murslin And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 04 UK CK 0072
Indian Penal Code, 1860 — Section 120B, 323, 389Constitution Of India, 1950 — Article 226
High Courts18 Apr 2022Disposed Of
Rakesh Kumar Tripathi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 04 UK CK 0071
High Courts18 Apr 2022Disposed Of
Puran Chandra Lohumi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0070
High Courts18 Apr 2022Disposed Of
Ankur Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0069
Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Apr 2022Disposed Of
Sunil Singh Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 04 UK CK 0068
Code Of Criminal Procedure, 1973 — Section 125(2)
High Courts18 Apr 2022Disposed Of
Arun Vijay Sati Vs Dinesh Chandra Thapliyal And Two Others
Uttarakhand High Court · (2022) 04 UK CK 0067
Code Of Civil Procedure, 1908 — Section 11Code Of Civil Procedure, 1908 — Order 10 Rule (2), Order X Rule 2(1), Order X Rule 2(2), Order X Rule 2(3)