High Courts20 Jun 2019Dismissed
Shivam Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0079
Code Of Criminal Procedure, 1973 — Section 82, 83, 482
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 63 of 106
High Courts20 Jun 2019Dismissed
Gyan Chandra @ Manoj Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0078
Indian Penal Code, 1860 — Section 376, 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts20 Jun 2019Allowed
Malkeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0077
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts20 Jun 2019Dismissed
Asha Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0076
Indian Penal Code, 1860 — Section 120B, 187, 342, 366, 370(3), 370(4), 370(5)Code Of Criminal Procedure, 1973 — Section 94, 100(4), 437(2)Immoral Traffic (Prevention) Act, 1956 — Section 15
High Courts20 Jun 2019Dismissed
Seeta Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0075
Indian Penal Code, 1860 — Section 120B, 187, 366, 370(3), 370(4), 370(5), 342Code Of Criminal Procedure, 1973 — Section 94, 100(4), 437(2)Immoral Traffic (Prevention) Act, 1956 — Section 15
High Courts20 Jun 2019Disposed Of
Avinash Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0074
Constitution Of India, 1950 — Article 227
High Courts19 Jun 2019Partly Allowed
Sirajuddin Vs Sunita Mittal
Uttarakhand High Court · (2019) 06 UK CK 0073
Transfer Of The Property Act, 1882 — Section 106
High Courts19 Jun 2019Dismissed
Bishan Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0072
Indian Penal Code, 1860 — Section 107, 306, 397, 401Code Of Criminal Procedure, 1973 — Section 227, 228
High Courts19 Jun 2019Dismissed
Neeta Chauhan Vs Mahipal Singh Chauhan
Uttarakhand High Court · (2019) 06 UK CK 0071
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1976 — Section 9, 13
High Courts19 Jun 2019
Sudhir Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0070
Code Of Criminal Procedure, 1973 — Section 125, 126(2)Hindu Marriage Act, 1976 — Section 13B
High Courts19 Jun 2019Dismissed
Abhinav Pal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0069
Indian Penal Code, 1860 — Section 304B, 306, 397, 401, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 227, 228
High Courts19 Jun 2019Disposed Of
Jindi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0068
High Courts19 Jun 2019Dismissed
Mahesh Electronics Vs Ramkumar Dead by LRs And Others
Uttarakhand High Court · (2019) 06 UK CK 0067
Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Section 47, 147, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 102
High Courts19 Jun 2019Dismissed
Lodge Siwalik Dr. Durga Prasad No. 62, 18 Beacher Road, Garhi Cantt., Dehradun & Another Vs Union Of India & Others
Uttarakhand High Court · (2019) 06 UK CK 0066
Transfer Of Property Act, 1882 — Section 105, 106, 108, 111Cantonment Code, 1899 — Section 201, 202Public Premises Eviction Of Unauthorized Occupants Act, 1971 — Section (5)(c), 7(3)
High Courts19 Jun 2019
Rais Ahmad Rao Vs State Of Uttarakhand Through Secretary Urban Development, Secretariat, Dehradun & Others
Uttarakhand High Court · (2019) 06 UK CK 0065
High Courts19 Jun 2019Dismissed
Sanjay Kumar Shukla & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0064
High Courts19 Jun 2019Disposed Of
Neelam Rana And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0063
Uttarakhand Revenue Sub-Inspector (Patwari) Service Rules, 2013 — Rule 5, 20, 27(1), 27(6), 29(1), 29(6)
High Courts19 Jun 2019Dismissed
Sugam Infratech Vs National Project Construction Corporation Ltd. And Others
Uttarakhand High Court · (2019) 06 UK CK 0062
High Courts19 Jun 2019Disposed Of
Malkeet Singh @ Ladi & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts19 Jun 2019Allowed
Anubhav Saini Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 311, 313, 482