COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 65 of 106

High Courts14 Jun 2019Disposed Of

Laxman Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 06 UK CK 0039

Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 34, 307, 379, 380, 381, 386, 387, 404, 420, 504Probation Of Offenders Act, 1958 — Section 3, 4, 5, 6, 11

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High Courts14 Jun 2019Allowed

Rajesh Mahesh Gupta Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 06 UK CK 0038

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9, 24Indian Penal Code, 1860 — Section 406

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High Courts14 Jun 2019Allowed

Preeti Maheshwari w/o Sri Tarun Goel Vs Tarun Goel

Uttarakhand High Court · (2019) 06 UK CK 0037

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 12(1)(a)

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High Courts14 Jun 2019Allowed

Satish Kumar Garg And Others Vs Nar Bahadur And Others

Uttarakhand High Court · (2019) 06 UK CK 0036

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High Courts14 Jun 2019Dismissed

New India Assurance Co. Ltd Vs Seema Bisht And Others

Uttarakhand High Court · (2019) 06 UK CK 0035

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High Courts14 Jun 2019Disposed Of

Kumaon Mandal Vikas Nigam Ltd. & Others Vs Kundan Singh And Another

Uttarakhand High Court · (2019) 06 UK CK 0034

Uttarakhand Procurement Rules, 2008 — Rule 3

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High Courts14 Jun 2019Disposed Of

State Of Uttarakhand & Others Vs Girdhari Kandpal

Uttarakhand High Court · (2019) 06 UK CK 0033

Uttar Pradesh Subordinate Forest (Rangers, Deputy Rangers And Foresters) Service Rules, 1951 — Rule 13

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High Courts14 Jun 2019Allowed

Aftab And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 06 UK CK 0031

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 420, 504

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High Courts14 Jun 2019Partly Allowed

Bablu Alias Baljeet Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 06 UK CK 0030

Indian Penal Code, 1860 — Section 34, 307, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 313

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High Courts14 Jun 2019Disposed Of

Mazhar Ali Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 06 UK CK 0029

Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 11(8)

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High Courts14 Jun 2019Dismissed

Vijay Kushwaha & Others Vs State And Others

Uttarakhand High Court · (2019) 06 UK CK 0028

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 482Constitution Of India, 1950 — Article 226

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High Courts14 Jun 2019Dismissed/ Allowed