COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 62 of 106

High Courts21 Jun 2019Dismissed

Swami Ramdev Vs Swami Rupendra & Another

Uttarakhand High Court · (2019) 06 UK CK 0096

Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Transfer Of Property Act, 1882 — Section 106
High Courts20 Jun 2019Dismissed

Sheetal Joshi Vs State Bank Of India And Others

Uttarakhand High Court · (2019) 06 UK CK 0088

Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 17, 34, 35Transfer Of Property Act, 1882 — Section 3Indian Registration Act, 1908 — Section 30(2), 51, 55