High Courts28 Jun 2019Dismissed
Rudrapur Club (Registered), Rudrapur Vs Prescribed Authority/Sub Divisional Magistrate, Rudrapur And Others
Uttarakhand High Court · (2019) 06 UK CK 0139
Societies Registration Act, 1860 — Section 25
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 60 of 106
High Courts28 Jun 2019Dismissed
Dr. Kapil Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0138
Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) Act, 1993 — Section 3, 3(1), 3(1)(ia), 3(3)
High Courts28 Jun 2019Disposed Of
Chandrakiran And Another Vs Power Gird Corporation Of India And Another
Uttarakhand High Court · (2019) 06 UK CK 0137
Indian Telegraph Act, 1885 — Sections 10(d), 16(3)Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 67(2), 176(2)(e)
High Courts28 Jun 2019Dismissed
Ent Nirmata Kalyan Samiti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0136
High Courts28 Jun 2019Dismissed
Geeta Kumai Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0135
Uttar Pradesh Municipalities Act, 1916 — Section 13D, 13D(n)Constitution Of India, 1950 — Article 226
High Courts28 Jun 2019
Gulishta Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0134
Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 17, 18, 19, 20, 21, 22, 23, 26, 26(2), 26(3), 29
High Courts28 Jun 2019Allowed
Mangal Giri Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0133
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 506Constitution Of India, 1950 — Article 226
High Courts28 Jun 2019Disposed Of
Satish Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0132
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts27 Jun 2019Partly Allowed
Geeta Vs M/s Guru Nanak Stone Industries & Another
Uttarakhand High Court · (2019) 06 UK CK 0131
Workmen’s Compensation Act, 1923 — Section 3, 3(5), 19, 30, 4, 4A, 4A(3)
High Courts27 Jun 2019Allowed
Jeevan Singh And Another Vs District Magistrate/Collector Nainital And Others
Uttarakhand High Court · (2019) 06 UK CK 0130
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 129(3), 133Uttar Pradesh Land Revenue Act, 1901 — Section 33, 34, 39, 40, 40A, 41, 54, 219Constitution Of India, 1950 — Article 226, 227
High Courts27 Jun 2019Disposed Of
Nakliram & Another Vs Prem & Others
Uttarakhand High Court · (2019) 06 UK CK 0129
Constitution Of India, 1950 — Article 227Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 9, 9A, 11, 48
High Courts27 Jun 2019Dismissed
M/s Salman Carrier Khempur Vs Hindustan Petroleum Cooperation Ltd. & Others
Uttarakhand High Court · (2019) 06 UK CK 0128
High Courts27 Jun 2019Allowed
Ram Krishan Math And Another Vs Ranjana Pathaniya
Uttarakhand High Court · (2019) 06 UK CK 0127
Code Of Civil Procedure, 1908 — Section 96, Order 2 Rule 2, Order 6 Rule 17, Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4, Order 32 Rule 5, Order 32 Rule 6, Order 32 Rule 7, Order 32 Rule 8, Order 32 Rule 9, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13, Order 32 Rule 14
High Courts27 Jun 2019Dismissed
Deepali Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0126
High Courts27 Jun 2019Disposed Of
Jeevan Pal Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0125
Uttaranchal Government Servant (Disciplinary And Appeal) Rules, 2003 — Rule 3
High Courts26 Jun 2019Dismissed
Sumati Devi Vs Pratap Singh & Others
Uttarakhand High Court · (2019) 06 UK CK 0124
Indian Penal Code, 1860 — Section 227, 319, 323, 334, 457, 504, 506
High Courts26 Jun 2019Allowed
State Of Uttarakhand And Others Vs M/s Dalip Singh Adhikari
Uttarakhand High Court · (2019) 06 UK CK 0123
Arbitration & Conciliation Act, 1996 — Section 2(1)(e), 9, 9(3), 17, 36, 37
High Courts26 Jun 2019Dismissed
Uma Dutt Nautiyal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0122
High Courts26 Jun 2019Dismissed
Rajesh Tyagi Vs State Bank Of India And Others
Uttarakhand High Court · (2019) 06 UK CK 0121
High Courts26 Jun 2019Disposed Of
Food Corporation Of India And Others Vs Mahaveer Singh And Others
Uttarakhand High Court · (2019) 06 UK CK 0120
Industrial Disputes Act, 1947 — Section 2(p), 7B, 10A(3A), 10(1A), 18, 18(1), 18(3)Constitution Of India, 1950 — Article 226