COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 59 of 106

High Courts02 Jul 2019Dismissed

Uttam Singh Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 07 UK CK 0036

Minimum Wages Act, 1948 — Section 2(i), 13(1)(b), 13(1)(c), 14, 20, 20(6), 20(7)Code Of Criminal Procedure, 1898 — Section 195Consumer Protection Act, 1986 — Section 14(3)(c)

Read judgment

High Courts02 Jul 2019Disposed Of

Selaqui Academy Of Higher Education Campus Chakrata Road And Another Vs Lokpal Uttarakhand Technical University Suddhowala Deharadun And Others

Uttarakhand High Court · (2019) 07 UK CK 0035

Read judgment

High Courts01 Jul 2019Dismissed

Umavati Devi Vs Shivji Thakur

Uttarakhand High Court · (2019) 07 UK CK 0034

Negotiable Instruments Act, 1881 — Section 118(a), 138, 139

Read judgment

High Courts01 Jul 2019Dismissed

Deepak Kumar Vs Meena

Uttarakhand High Court · (2019) 07 UK CK 0033

Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)

Read judgment

High Courts01 Jul 2019Dismissed

Rakesh Kumar Sharma Vs District Judge, District Haridwar & Others

Uttarakhand High Court · (2019) 07 UK CK 0032

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 4

Read judgment

High Courts01 Jul 2019Disposed Of

Sashi Gupta Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 07 UK CK 0031

National Highways Act, 1956 — Section 3(a), 3J, 3H(4)

Read judgment

High Courts01 Jul 2019Allowed

Union Of India Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 07 UK CK 0030

Government Of India Act, 1935 — Section 172(1)Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts01 Jul 2019Disposed Of

M/s Bhagwati Associates Vs The State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 07 UK CK 0029

Uttarakhand Goods And Services Tax Act, 2017 — Section 28, 28(1), 28(2)

Read judgment

High Courts01 Jul 2019Allowed

Jaydeep Vs Regional Manager, Indian Oil Corporation & Others

Uttarakhand High Court · (2019) 07 UK CK 0028

Code Of Civil Procedure, 1908 — Section 9Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts01 Jul 2019Disposed Of

Dr. Rajeev Singh Kushwaha Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 07 UK CK 0027

Constitution Of India, 1950 — Article 226

Read judgment

High Courts01 Jul 2019Dismissed

Vimla Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 07 UK CK 0026

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 7, 7(d), 13, 13(3)

Read judgment

High Courts01 Jul 2019Disposed Of

Himanshu Joshi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 07 UK CK 0025

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 16, 16(1), 18(1), 18(2), 18(3), 18(4), 18(5), 22

Read judgment

High Courts01 Jul 2019Disposed Of

Rajendra Singh Bhandari Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 07 UK CK 0024

Read judgment

High Courts01 Jul 2019Dismissed

Management Committee Waqf & Others Vs Ram Prakash Gupta And Others

Uttarakhand High Court · (2019) 07 UK CK 0023

Read judgment

High Courts01 Jul 2019Dismissed

Janta Inter College Sultanpur And Another Vs Director, Secondary Education Directorate And Others

Uttarakhand High Court · (2019) 07 UK CK 0022

Read judgment

High Courts01 Jul 2019Disposed Of

Chandan Singh Bisht Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 07 UK CK 0021

Uttar Pradesh Excise Act, 1910 — Section 11, 11(1)Constitution Of India, 1950 — Article 14, 226

Read judgment

High Courts01 Jul 2019Disposed Of

Suraj Singh (Minor) Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 07 UK CK 0020

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506

Read judgment

High Courts01 Jul 2019Disposed Of

Major Anshuman Joshi & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 07 UK CK 0019

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

Read judgment

High Courts01 Jul 2019Dismissed

Hawaldar (Retd.) Manthalal And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 07 UK CK 0018

Indian Penal Code, 1860 — Section 323, 504, 506Code Of Criminal Procedure, 1973 — Section 156

Read judgment

High Courts28 Jun 2019Dismissed

M/s Jindal Vegetable Product Ltd Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 06 UK CK 0140

Read judgment