High Courts09 Aug 2019Allowed
Sarla Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0090
Indian Penal Code, 1860 — Section 308, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 182, 216, 244, 246
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 42 of 106
High Courts09 Aug 2019Disposed Of/Allowed
Arvind Kumar Goel And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0089
Indian Penal Code, 1860 — Section 307, 386, 420, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Aug 2019Disposed Of
Parvartiya Jan Kalyan Sansthan Vs Chief Project Director And Others
Uttarakhand High Court · (2019) 08 UK CK 0088
Arbitration And Conciliation Act, 1996 — Section 11, 11(4), 11(6), 11(8)
High Courts09 Aug 2019Disposed Of/Allowed
Azad & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0087
Indian Penal Code, 1860 — Section 34, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Aug 2019Disposed Of/Allowed
Mustakeem @ Buddha & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0086
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Aug 2019Disposed Of/Allowed
Rajni Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0085
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Aug 2019Disposed Of/Allowed
Kailash Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0084
Indian Penal Code, 1860 — Section 120B, 420, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts08 Aug 2019Dismissed
Haider Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0083
Indian Penal Code, 1860 — Section 376, 497, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 482Information Technology Act, 2000 — Section 67
High Courts08 Aug 2019Disposed Of
Babaliman @ Virajmaan Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0082
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 4
High Courts08 Aug 2019Dismissed
Surendra Singh @ Pappu And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0081
Indian Penal Code, 1860 — Section 294, 354, 379, 380, 381, 397, 404, 420, 504, 506Code Of Criminal Procedure, 1973 — Section 313, 401Probation Of Offenders Act, 1958 — Section 3, 4
High Courts08 Aug 2019Allowed
Sanjeeva Kumar Vs Sushma Maurya
Uttarakhand High Court · (2019) 08 UK CK 0080
Hindu Marriage Act, 1955 — Section 13Evidence Act, 1872 — Section 102, 103
High Courts08 Aug 2019Dismissed
Bhudev Sharma Vs Neeru
Uttarakhand High Court · (2019) 08 UK CK 0079
Hindu Marriage Act, 1955 — Section 9, 13(I)(i-a), 13(I)(i-b)Indian Penal Code, 1860 — Section 203, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 203
High Courts08 Aug 2019Allowed
Suman Kumar Kohli Vs Naru Devi & Another
Uttarakhand High Court · (2019) 08 UK CK 0078
Workmen'S Compensation Act, 1923 — Section 3, 4A(3)(a), 4A(3)(b)30
High Courts08 Aug 2019Dismissed
National Insurance Co Vs Naru Devi & Another
Uttarakhand High Court · (2019) 08 UK CK 0077
Workmen'S Compensation Act, 1923 — Section 30Employees’ Compensation Act, 1923 — Section 4A(3)(a)
High Courts08 Aug 2019Disposed Of
Dhanjay Giri Vs Bridge, Ropeway, Tunnel & Other Infrastructure Development Corporation Ltd. (BRIDCUL) And Others
Uttarakhand High Court · (2019) 08 UK CK 0076
High Courts08 Aug 2019Dismissed
Shree Cement Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0075
Uttarakhand Value Added Tax Act, 2005 — Section 51Constitution Of India, 1950 — Article 226
High Courts08 Aug 2019Disposed Of
Jagdish Chandra Kandpal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0074
Uttaranchal Civil Service (Executive Branch) Rules, 2005 — Rule 19, 24(4)Uttaranchal Public Service Commission (Regulation Of Function) Regulations, 2003 — Regulation 5(a)Constitution Of India, 1950 — Article 309
High Courts08 Aug 2019Disposed Of
Jatin Chawala And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0073
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts08 Aug 2019Disposed Of
Kush Thukral And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0072
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts08 Aug 2019Dismissed
State Of Uttaranchal (Now Uttarakhand) Vs Harsh Goel @ Munna
Uttarakhand High Court · (2019) 08 UK CK 0071
Narcotics Drugs & Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 313