High Courts07 Aug 2019Allowed
Pratibha Negi Vs Chandra Prakash
Uttarakhand High Court · (2019) 08 UK CK 0070
Code Of Civil Procedure, 1908 — Order 39 Rule 2A
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 43 of 106
High Courts07 Aug 2019Allowed
Shri Raghuveer Kaintura Vs Meera Kaintura
Uttarakhand High Court · (2019) 08 UK CK 0069
Hindu Marriage Act, 1955 — Section 13Evidence Act, 1872 — Section 8Protection Of Women From Domestic Violence Act, 2005 — Section 19, 26
High Courts07 Aug 2019Allowed
Parmeshari Bai & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0068
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 129, 156, 156(2), 157, 165, 171, 209, 210, 229BGovernment Grants Act, 1895 — Section 2, 3Transfer Of Property Act, 1882 — Section 105
High Courts07 Aug 2019Disposed Of
Sanjiv Chaturvedi Vs Advocate General, State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0067
Administrative Tribunals Act, 1985 — Section 25Contempt Of Courts Act, 1971 — Section 15Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Of
Dr. Bhuwan Chandra Tewari & Others Vs Bharat Petroleum Corporation Limited & Others
Uttarakhand High Court · (2019) 08 UK CK 0066
Indian Partnership Act, 1932 — Section 4, 5, 6, 30, 42(c)Code Of Civil Procedure, 1908 — Order 20 Rule 16
High Courts07 Aug 2019Disposed Of
Dr. Smt. Rekha Purohit And Others Vs G.B. Pant University Of Agriculture And Technology And Others
Uttarakhand High Court · (2019) 08 UK CK 0065
Uttar Pradesh Krishi And Praudyogik Vishwa Vidyalaya Adhiniyam, 1958 — Section 2(K)Constitution Of India, 1950 — Article 14, 16, 204, 202(3)(e), 203(1), 205
High Courts07 Aug 2019Dismissed
Nitin Bhardwaj Vs General Manager, Bharat Heavy Electricals Ltd. & Others
Uttarakhand High Court · (2019) 08 UK CK 0064
Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Allowed
Chhatrapal Singh Bisht Vs Uttarakhand Public Service Commission & Anr
Uttarakhand High Court · (2019) 08 UK CK 0063
High Courts07 Aug 2019
State Of Uttarakhand & Others Vs Atal Bihari
Uttarakhand High Court · (2019) 08 UK CK 0062
Limitation Act, 1963 — Section 5Allahabad High Court Rules, 1952 — Rule 5Code Of Civil Procedure, 1908 — Order 21
High Courts07 Aug 2019Disposed Of
Pushpendra Kumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0061
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 2(l), 2(m), 3, 3(1), 3(3), 22, 22(2), 22(2)(a), 22(2)(b), 22(2)(c), 22(2)(d)Uttarakhand Town Vendors (Protection Of Livelihood And Regulation Of Street Vending) Rules, 2016 — Rule 6(2), 12
High Courts07 Aug 2019Dismissed
Dr. Jagat Narain Subharti Charitable Trust & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0060
Indian Medical Council Act, 1956 — Section 10AAllahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 32, 226
High Courts07 Aug 2019Dismissed
Jaiprakash Ruhela Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474Information Technology Act, 2000 — Section 74
High Courts07 Aug 2019Dismissed
Balraj Singh Lamba (Rtd. Col.) & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0058
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 506
High Courts07 Aug 2019Allowed
Kundan Singh Jeena & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0057
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 334, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Aug 2019Disposed Of
Ankit Sharma And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0056
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 308, 325
High Courts07 Aug 2019Disposed Of
Vibhor Kumar Sahrawat Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0055
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 306, 323, 504
High Courts07 Aug 2019Dismissed
State Of Uttarakhand Vs Jai Prakash
Uttarakhand High Court · (2019) 08 UK CK 0054
Code Of Criminal Procedure, 1973 — Section 313, 374(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 21, 50, 50(1), 54
High Courts07 Aug 2019Dismissed
State Of Uttarakhand Vs Rajendra Singh Negi
Uttarakhand High Court · (2019) 08 UK CK 0053
Indian Penal Code, 1860 — Section 218, 409, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Aug 2019Dismissed
Yashpal Singh Chauhan Vs Cantonment Board Chakrata District Dehradun
Uttarakhand High Court · (2019) 08 UK CK 0052
Cantonment Act, 1924 — Section 60, 60(1)Uttar Pradesh Municipalities Act, 1916 — Section 128Cantonment Act, 2006 — Section 67(e)
High Courts07 Aug 2019Allowed/Disposed Of
Akash Rawat & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0051
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482