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Uttarakhand High Court judgments, 2019

2,103 judgments · page 40 of 106

High Courts19 Aug 2019Dismissed

Pawan & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 08 UK CK 0128

Indian Penal Code, 1860 — Section 316, 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 203(4), 204, 307, 386, 386(d), 389, 390, 391, 392, 397, 398, 399, 399(1), 401, 401(1), 401(2), 401(3), 401(4), 401(5)
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High Courts18 Aug 2019Disposed Of

Sunita And Another Vs State Of Uttaranchal

Uttarakhand High Court · (2019) 08 UK CK 0121

Hindu Marriage Act, 1955 — Section 13, 26, 27Protection Of Women From Domestic Violence Act, 2005 — Section 23Code Of Criminal Procedure, 1973 — Section 125, 401
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High Courts17 Aug 2019Disposed Of

Birendra Lal Vs State Of Uttaranchal

Uttarakhand High Court · (2019) 08 UK CK 0120

Indian Penal Code, 1860 — Section 324Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 3, 4
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