COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 39 of 106

High Courts20 Aug 2019Allowed

N.K. Sarin Vs Anjana Khanna & Others

Uttarakhand High Court · (2019) 08 UK CK 0149

Provincial Small Cause Courts Act, 1887 — Section 23, 25Code Of Civil Procedure, 1908 — Section 57Uttar Pradesh Urban Buildings (Regulation Of Letting Rent And Eviction) Act, 1972 — Section 3(a), 3(j)
High Courts20 Aug 2019Allowed

Arvind Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 08 UK CK 0148

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 5(m), 5(i)(m), 6, 7, 9, 29Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts20 Aug 2019Dismissed

Senior Section Engineer Works Vs Seema Sharma

Uttarakhand High Court · (2019) 08 UK CK 0144

Code Of Civil Procedure, 1908 — Section 79, 80, Order 1 Rule 9, Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule (i)(r)Indian Registration Act, 1908 — Section 17Constitution Of India, 1950 — Article 131, 227, 300
High Courts20 Aug 2019Dismissed

Vishesh Kumar Vs Union Of India And Others

Uttarakhand High Court · (2019) 08 UK CK 0138

Right To Information Act, 2005 — Section 6Administrative Tribunals Act, 1985 — Section 16Central Administrative Tribunals Act, 1985 — Section 21, 21(1)(a)
High Courts20 Aug 2019Allowed/ Dismissed

Pankaj Kumar & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 08 UK CK 0137

Uttaranchal School Education Act, 2006 — Section 2(a), 2(l), 2(m), 5, 24, 24(1), 24(2), 36, 36(2), 36(3), 36(4), 36(5)(i), 36(5)(ii), 36(6), 36(7), 36(8), 36(9), 36(10), 37, 37(1), 37(2)Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16F, 16F(4)Rajasthan Service Of Engineers (Building And Roads Branch) Rules, 1954 — Rule 9, 23, 24A, Rule 24A(11B)