High Courts27 Aug 2019Disposed Of
Pradeep Kumar Kansal Vs Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2019) 08 UK CK 0190
Uttaranchal Commission For The Scheduled Castes And Scheduled Tribes Act, 2003 — Section 11
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 37 of 106
High Courts27 Aug 2019Dismissed
Mohini Bisht Vs Geeta Devi Joshi
Uttarakhand High Court · (2019) 08 UK CK 0189
Uttar Pradesh Land Revenue Act, 1901 — Section 41Constitution Of India, 1950 — Article 227
High Courts27 Aug 2019Dismissed
Nagar Palika Parishad Ramnagar Vs M.S. Negi & Associates & Others
Uttarakhand High Court · (2019) 08 UK CK 0188
Code Of Civil Procedure, 1908 — Section 80, 96, Order 14 Rule 1, Order 14 Rule 5Uttar Pradesh Municipalities Act, 1916 — Section 326
High Courts27 Aug 2019Disposed Of
Gopal Singh Karki Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0187
High Courts27 Aug 2019Dismissed
Arjun Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0186
High Courts27 Aug 2019Dismissed
Km. Kanchan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0185
High Courts27 Aug 2019Disposed Of
Haridwar Ayurvedic College And Research Centre Vs Union Of India And Others
Uttarakhand High Court · (2019) 08 UK CK 0184
National Commission For Minority Educational Institution Act, 2004 — Section 2(g)Indian Medicine Central Council Act, 1970 — Section 13A, 13A(1), 13CIndian Medicine Central Council (Requirements Of Minimum Standard For Under-Graduate Ayurveda Colleges And Attached Hospitals) Regulations, 2016 — Regulation 3, 3(3)(a), 3(3)(III)
High Courts27 Aug 2019Disposed Of
Uttarakhand Peyjal Sansadhan Evam Nirman Nigam & Others Vs Tripti Thapliyal & Others
Uttarakhand High Court · (2019) 08 UK CK 0183
Kerala State And Subordinate Services Rules, 1956 — Rule 10(a)(ii)
High Courts27 Aug 2019Disposed Of
Prof. Ajay Singh Rawat & Others Vs Union Of India & Others
Uttarakhand High Court · (2019) 08 UK CK 0182
High Courts27 Aug 2019Disposed Of/ Allowed
Binni Khosala Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0181
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Aug 2019Allowed
Kamla Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0180
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts26 Aug 2019Allowed
Zafar Hussain And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0179
Indian Penal Code, 1860 — Section 21(a), 21(9), 405, 407, 409, 420, 467, 471Evidence Act, 1872 — Section 65, 66, 114(g)Code Of Criminal Procedure, 1973 — Section 313, 397, 401
High Courts26 Aug 2019Allowed
THDC India Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0178
High Courts26 Aug 2019Dismissed
Devendra Khatri & Others Vs Shiv Kumar & Others
Uttarakhand High Court · (2019) 08 UK CK 0177
Code Of Civil Procedure, 1908 — Section 47, 151, Order 21 Rule 97, Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts26 Aug 2019Disposed Of
M/s PVR Limited & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0176
High Courts26 Aug 2019Disposed Of
Rashmi Lal & Others Vs Oil And Natural Gas Corporation And Others
Uttarakhand High Court · (2019) 08 UK CK 0175
High Courts26 Aug 2019Allowed
Anamika Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0174
Uttar Pradesh Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 — Rule 5(1), 5(3)Dying In Harness Rules, 1974 — Rule 7
High Courts26 Aug 2019Disposed Of
Uttarakhand Subordinate Service Selection Commission & Others Vs Rakesh Singh Paroria And Others
Uttarakhand High Court · (2019) 08 UK CK 0173
Uttarakhand Subordinate Educational (Trained Graduate Grade) Service Rules, 2014 — Rule 6, 14, 15(1), 15(6)(1)
High Courts26 Aug 2019Disposed Of
Sangita Panwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0172
High Courts26 Aug 2019Disposed Of
Manish Srivastava Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0171
Uttar Pradesh Excise Act, 1910 — Section 11, 11(1)Constitution Of India, 1950 — Article 226