High Courts28 Aug 2019Allowed
Pratap Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0210
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 147,149, 315, 323, 376, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 36 of 106
High Courts28 Aug 2019Partly Allowed
Himanshu Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0209
Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8Code Of Criminal Procedure, 1973 — Section 207, 313, 374(2)
High Courts28 Aug 2019Dismissed
Gulbahar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 08 UK CK 0208
Code Of Criminal Procedure, 1973 — Section 125, 125(2)
High Courts28 Aug 2019Dismissed
Bache Singh Adhikari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 08 UK CK 0207
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 251, 313
High Courts28 Aug 2019Disposed Of
Trishla Devi & Others Vs Vikki & Others
Uttarakhand High Court · (2019) 08 UK CK 0206
High Courts28 Aug 2019Disposed Of
M/s Dalip Singh Adhikari & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0205
High Courts28 Aug 2019Dismissed
Anil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0204
Uttar Pradesh Public Service (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And ExServicemen) Act, 1993 — Section 2(b)(ii), 2(d)
High Courts28 Aug 2019Dismissed
Nishant Papne & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0203
Wild Life (Protection) Act, 1972 — Section 38B
High Courts28 Aug 2019Disposed Of
Shivam Khurana Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 08 UK CK 0202
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 506
High Courts28 Aug 2019Disposed Of
Kush Uniyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 08 UK CK 0201
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506
High Courts28 Aug 2019Dismissed
Commissioner, Customs & Central Excise, Meerut-1 Vs M/s Bharat Heavy Electricals Limited, Ranipur, Haridwar, Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0200
Central Excise Act, 1944 — Section 11AB, 11AC, 35GCENVAT Credit Rules, 2004 — Rule 4(5)(a), 14, 15(2)
High Courts28 Aug 2019
Pankaj Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0199
Constitution Of India, 1950 — Article 338(5)
High Courts28 Aug 2019Dismissed
Amit Pandey Vs Hemwati Nandan Bahuguna Garhwal University And Others
Uttarakhand High Court · (2019) 08 UK CK 0198
Constitution Of India, 1950 — Article 19(1)(a), 19(2)
High Courts27 Aug 2019Dismissed
M/s New Engineering Enterprises Vs Indian Overseas Bank And Others
Uttarakhand High Court · (2019) 08 UK CK 0197
Arbitration Act, 1940 — Section 3, 28, 28(1), 28(2), 30, 33, 37(3), 39, 39(2), 39(3), 58Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts27 Aug 2019Dismissed
Sarfaraj @ Pappu Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0196
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 392, 411
High Courts27 Aug 2019Partly Allowed
Rakesh Mittal Vs Central Bureau Of Investigation & Ors
Uttarakhand High Court · (2019) 08 UK CK 0195
Indian Penal Code, 1860 — Section 120B, 420, 467, 471, 477Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(dCode Of Criminal Procedure, 1973 — Section 311, 319, 319(1)
High Courts27 Aug 2019Disposed Of
Dhan Singh Vs Geeta
Uttarakhand High Court · (2019) 08 UK CK 0194
Hindu Marriage Act, 1955 — Section 9, 13, 13BCode Of Criminal Procedure, 1973 — Section 125, 127
High Courts27 Aug 2019Dismissed
United India Insurance Company Limited Vs Soni Devi & Others
Uttarakhand High Court · (2019) 08 UK CK 0193
High Courts27 Aug 2019Allowed
Jagdish Lal Vs Additional District Judge/ 1st FTC Roorkee And Ors
Uttarakhand High Court · (2019) 08 UK CK 0192
Limitation Act, 1963 — Section 3, 5Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 9 Rule 13
High Courts27 Aug 2019Dismissed
Kailash Suyal Vs Boby Ray (Deceased)
Uttarakhand High Court · (2019) 08 UK CK 0191
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1)(a)Urban Land (Ceiling Regulation) Act 1976 — Section 2(g)(ii), 4(9)Tamil Nadu Building (Lease And Rent Control) Act, 1960 — Section 2(2)