High Courts02 Sept 2019Allowed
Ashok Kumar & Others Vs Pramil Kumar & Others
Uttarakhand High Court · (2019) 09 UK CK 0011
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 34 of 106
High Courts02 Sept 2019Disposed Of
Yogesh Sharma Vs UCO Bank HRD Department Kolkatta And Others
Uttarakhand High Court · (2019) 09 UK CK 0010
Constitution Of India, 1950 — Article 226
High Courts02 Sept 2019Dismissed
Vaibhav Vatsa Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0009
Constitution Of India, 1950 — Article 16(1)
High Courts02 Sept 2019Dismissed
Joat Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0008
Constitution Of India, 1950 — Article 309Horticulture Department Group D Service Rules, 1993 — Rule 5, 17(1)
High Courts02 Sept 2019Dismissed
Kunwar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0007
Constitution Of India, 1950 — Article 309Horticulture Department Group D Service Rules, 1993 — Rule 5, 17(1)
High Courts02 Sept 2019Dismissed
Prabhagiya Vipran Prabandhak, Uttarakhand Van Vikas Nigam, 73 Nehru Road, Dehrdun Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0006
Uttarakhand Value Added Tax Act, 2005 — Section 2(42), 51Allahabad High Court Rules, 1952 — Rule 5
High Courts02 Sept 2019Disposed Of
Wildlife Institute Of India And Others Vs Arun Kumar Dubey
Uttarakhand High Court · (2019) 09 UK CK 0005
High Courts02 Sept 2019Dismissed
Rajiv Kumar Mehta And Others Vs Arun Kumar Dubey And Others
Uttarakhand High Court · (2019) 09 UK CK 0004
Constitution Of India, 1950 — Article 133, 134A
High Courts02 Sept 2019Dismissed
Rajeshwar Goyal & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0003
Indian Penal Code, 1860 — Section 107, 108, 109, 228, 304, 306, 448Code Of Criminal Procedure, 1973 — Section 228, 313, 482
High Courts02 Sept 2019Disposed Of/ Allowed
Rashid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0002
Indian Penal Code, 1860 — Section 354, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Sept 2019Allowed
Tejpal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 09 UK CK 0001
Constitution Of India, 1950 — Article 14, 21
High Courts30 Aug 2019Allowed
Rajneesh Yadav S/o Late Sri Mam Chandra Yadav & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 08 UK CK 0239
Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 34, 302, 303, 394, 411, 460Evidence Act, 1872 — Section 3, 3(1), 3(2), 25, 26, 27
High Courts30 Aug 2019Allowed
Parshuram Arora Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 08 UK CK 0238
Code Of Criminal Procedure, 1973 — Section 244, 245(2), 399, 401(1), 401(2)
High Courts30 Aug 2019Dismissed
Atul Mehra Vs J.L. Mehra & Others
Uttarakhand High Court · (2019) 08 UK CK 0237
Code Of Civil Procedure, 1908 — Order VI Rule 17Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Disposed Of
M/s India Glycols Limited Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 08 UK CK 0236
United Provinces Excise Act, 1910 — Section 40(1), 40(2)Calcutta Municipal Act, 1951 — Section 2, 548Uttar Pradesh Import, Export, Transport And Possession Of Denatured Sprit Rules, 1931 — Rule 9, 10, 11
High Courts30 Aug 2019Allowed
Prem Avtar Agarwal (Now Deceased) Vs Arshadi Begum And Another
Uttarakhand High Court · (2019) 08 UK CK 0235
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21
High Courts30 Aug 2019Dismissed
Geeta Singh & Another Vs Prabhavati Devi & Others
Uttarakhand High Court · (2019) 08 UK CK 0234
Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 4, 4(2), 4(3), 5, 5(2), 49, 52(1)Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B, 176, 331, 341Code Of Civil Procedure, 1908 — Section 9, Order 23 Rule 3A
High Courts30 Aug 2019Dismissed
Ashfaqh Vs Zahir Hassan
Uttarakhand High Court · (2019) 08 UK CK 0233
Real Estate (Regulation And Development) Act, 2016 — Section 43, 44, 58Code Of Civil Procedure, 1908 — Section 96, 100, 104Kerala Forest Act, 1961 — Section 4, 5, 6, 8, 9, 11, 12A, 12A(1), 83
High Courts30 Aug 2019Dismissed
Abha Fartyal Vs Satish Singh Fartyal
Uttarakhand High Court · (2019) 08 UK CK 0232
Hindu Marriage Act, 1955 — Section 9, 13Bangalore Development Act, 1976 — Section 17, 19, 36Land Acquisition Act, 1894 — 4, 11A
High Courts30 Aug 2019Disposed Of
Nanda Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 08 UK CK 0231
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 18(4), 18(5)