COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 25 of 106

High Courts25 Sept 2019Allowed

Shafeek Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 09 UK CK 0192

Prevention Of Food Adulteration Act, 1954 — Section 2(ia)(a), 2(ia)(m), 6, 7, 7(i), 16(1)(a)(i), 16(1)(a)(ii), 41Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts25 Sept 2019Allowed

Ishwar Shandilya Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 09 UK CK 0185

Advocates Act, 1961 — Section 3(2), 5, 6, 6(d), 6(dd), 6(2)(a), 7, 7(1), 7(1)(b), 7(2)(a), 7(2)(b), 7(2)(c), 7(2)(d), 7(2)(e), 7(2)(f), 7(2)(g), 7(2)(h), 8A, 9, 9(1), 15, 16(2), 24, 28, 34, 34(1), 35, 35(1), 35(3), 48, 49, 49(1)(c), 49(1)(ag)Legal Practitioners Act, 1879 — Sections 12, 13(b),14Indian Bar Councils Act, 1926 — Sections 10, 11, 12, 13