COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 23 of 106

High Courts10 Oct 2019Dismissed

Mohammad Hasnain Raza Vs Uttarakhand Public Service Commission & Others

Uttarakhand High Court · (2019) 10 UK CK 0014

Uttarakhand Public Service Commission (Procedure And Conduct Of Business) Rules, 2013 — Rule 20(1)Constitution Of India, 1950 — Article 14, 16, 16(1)

High Courts10 Oct 2019Allowed

Praveen Ram Kohli Vs Uttarakhand Transport Corporation And Others

Uttarakhand High Court · (2019) 10 UK CK 0013

High Courts10 Oct 2019Partly Allowed

Sahazad @ Sada And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0012

Code Of Criminal Procedure, 1973 — Section 207, 313, 374Indian Penal Code, 1860 — Section 34, 307, 506

High Courts10 Oct 2019Dismissed

New India Assurance Company Limited Vs Deepak Kumar & Others

Uttarakhand High Court · (2019) 10 UK CK 0011

Motor Vehicles Act, 1988 — Section 173

High Courts10 Oct 2019Dismissed

Pratap Singh Vs Krishna Pal & Others

Uttarakhand High Court · (2019) 10 UK CK 0010

Indian Registration Act, 1908 — Section 17Code Of Civil Procedure, 1908 — Section 100Evidence Act, 1872 — Section 58

High Courts10 Oct 2019Dismissed

Chandrapal Singh Bohra Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 10 UK CK 0009

Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226

High Courts10 Oct 2019Dismissed

Prakash Chandra Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 10 UK CK 0008

Uttarakhand Subordinate Civil Courts Ministerial Rules, 2007 — Rule 7Constitution Of India, 1950 — Article 14, 16, 226, 309

High Courts10 Oct 2019Disposed Of

Ram Kumar Pathak Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 10 UK CK 0006

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 504, 506

High Courts01 Oct 2019Dismissed

Soyaib Alias Shaib Juvenile Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 10 UK CK 0005

Indian Penal Code, 1860 — Section 34, 328, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161

High Courts01 Oct 2019Dismissed

Durga Singh Chauhan And Another Vs Rajendra Kothiyal And Others

Uttarakhand High Court · (2019) 10 UK CK 0004

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 96, Order 8 Rule 6A, Order 8 Rule 6A(4), Order 41 Rule 11, Order 41 Rule 22Arbitration Act, 1940 — Section 20, 41

High Courts01 Oct 2019Disposed Of

Madhukesh Gupta Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 10 UK CK 0003

High Courts01 Oct 2019Dismissed

Texplas Textiles India Pvt. Ltd Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 10 UK CK 0002

Uttarakhand Value Added Tax Act, 2005 — Section 31Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17Constitution Of India, 1950 — Article 226

High Courts01 Oct 2019Dismissed

H.P. Singh Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 10 UK CK 0001

Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 354Evidence Act, 1872 — Section 56, 57, 57(6), 57(8), 57(13), 103

High Courts30 Sept 2019Disposed Of

Sanatan Dharam Pratinidhi Sabha Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 09 UK CK 0222

Land Acquisition Act, 1894 — Section 4(1), 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(1), 12, 19, 20, 21, 30, 31, 40(1), 98Code Of Civil Procedure, 1908 — Section 80

High Courts30 Sept 2019Disposed Of

Indian Fruit Company & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 09 UK CK 0221

High Courts27 Sept 2019Dismissed

Naushad Ali Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 09 UK CK 0220

Negotiable Instruments Act, 1881 — Section 138, 138(c)Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 200, 202, 251, 313

High Courts27 Sept 2019Dismissed

I.C.I.C.I. Lombard General Insurance Company Ltd Vs Amreek Singh And Others

Uttarakhand High Court · (2019) 09 UK CK 0219

High Courts27 Sept 2019Dismissed

H.D.F.C. ERGO General Insurance Company Ltd Vs Kuldeep @ Hardeep And Others

Uttarakhand High Court · (2019) 09 UK CK 0218

High Courts27 Sept 2019Dismissed

State Of Uttarakhand And Others Vs Vimla Mehta & Others

Uttarakhand High Court · (2019) 09 UK CK 0217

High Courts27 Sept 2019Allowed

Manish Singh & Another Vs Indu & Others

Uttarakhand High Court · (2019) 09 UK CK 0216

Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17Constitution Of India, 1950 — Article 226