High Courts23 Sept 2019Dismissed
State Of Uttarakhand Vs Deepak Lal And Others
Uttarakhand High Court · (2019) 09 UK CK 0153
Indian Penal Code, 1860 — Section 302, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 27 of 106
High Courts21 Sept 2019Dismissed
Shahraj & Others Vs Murtaza & Others
Uttarakhand High Court · (2019) 09 UK CK 0152
Court Fees Act, 1870 — Section 7(v)
High Courts21 Sept 2019Dismissed
Rampal Singh Vs Ashirvad
Uttarakhand High Court · (2019) 09 UK CK 0151
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 200, 251, 313, 378(4)
High Courts21 Sept 2019Disposed Of
Vikramjeet Marwaha (Dead) Vs Yashbir Singh
Uttarakhand High Court · (2019) 09 UK CK 0150
High Courts21 Sept 2019Allowed
Ashok Kumar Bansal Vs Meenu Agarwal
Uttarakhand High Court · (2019) 09 UK CK 0149
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)Constitution Of India, 1950 — Article 136, 227
High Courts21 Sept 2019Allowed
M/s O.N.G.C. Ltd. Dehradun Vs M/s SIV Magcobar Lignins Ltd
Uttarakhand High Court · (2019) 09 UK CK 0148
Arbitration And Conciliation Act, 1996 — Section 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 14, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 31(4), 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43Representation Of The People Act, 1951 — Section 90, 90(2), 92Indian Contract Act, 1872 — Section 70, 73, 74
High Courts21 Sept 2019Allowed
SIDCUL Vs Arshad Jamal And Others
Uttarakhand High Court · (2019) 09 UK CK 0147
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)(o), 15Industrial Disputes Act, 1947 — Section 10A, 25F, 25F(b), 25FFF, 33C(2)Mines And Minerals (Regulation And Development) Act, 1957 — Section 3(a), 3(b)
High Courts21 Sept 2019Dismissed
Bhim Bahadur Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0146
Uttarakhand Public Service Commission (Procedure And Conduct For Business) Rules, 2013, — Rule 22(9)
High Courts21 Sept 2019Dismissed
Ram Lakhan Yadav & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 09 UK CK 0145
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 427, 452, 504
High Courts21 Sept 2019Allowed
Suresh Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 09 UK CK 0144
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts20 Sept 2019Dismissed
Himanshu Gautam & Others Vs Seema Gautam & Another
Uttarakhand High Court · (2019) 09 UK CK 0143
Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Sept 2019Allowed
Indresh Gopal Kohli Vs Dr. Anita
Uttarakhand High Court · (2019) 09 UK CK 0142
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts20 Sept 2019Dismissed
M/s Datt Infrastructure & Services Ltd Vs Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2019) 09 UK CK 0141
Electricity Act, 2003 — Section 2(15), 185Indian Electricity Act, 1910 — Section 12, 13, 14, 15, 16, 17, 18, 37, 53, 67, 68, 69Electricity (Supply) Act, 1948 — Section 69(1)
High Courts20 Sept 2019Dismissed
Rinky Sah Vs Mohan Chandra Joshi & Others
Uttarakhand High Court · (2019) 09 UK CK 0140
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 22Constitution Of India, 1950 — Article 227
High Courts20 Sept 2019Dismissed
Arvind Pathak Vs Akhil Pathak
Uttarakhand High Court · (2019) 09 UK CK 0139
Code Of Civil Procedure, 1908 — Section 2(2), 96, 104Limitation Act, 1963 — Section 5
High Courts20 Sept 2019Dismissed
Basanti Devi And Others Vs Sunita Rani
Uttarakhand High Court · (2019) 09 UK CK 0138
Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 11, 12, 12(2), 49Specific Relief Act, 1963 — Section 6Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B, 209, 331
High Courts20 Sept 2019Disposed Of
Yogesh Sharma Vs Zonal Manager UCO Bank And Another
Uttarakhand High Court · (2019) 09 UK CK 0137
High Courts20 Sept 2019Disposed Of
Ashish Dev Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0136
Uttaranchal School Education Act, 2006 — Section 36(2)
High Courts20 Sept 2019Dismissed
Mukesh Bailwal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 09 UK CK 0135
Allahabad High Court Rules, 1952 — Rule 5
High Courts20 Sept 2019Disposed Of
Yogesh Kumar Alias Sonu Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 09 UK CK 0134
Code Of Criminal Procedure, 1973 — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498A, 504, 506