High Courts28 Aug 2018Allowed
Chain Singh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0162
Indian Penal Code, 1860 — Section, 304B, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 25 of 70
High Courts28 Aug 2018Allowed
Devesh Kumar Singh Rajput Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0161
Indian Penal Code, 1860 — Section, 420, 467, 468, 471
High Courts28 Aug 2018Allowed
Amir Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0160
Indian Penal Code, 1860 — Section, 379, 411, 414, 468, 471, 482
High Courts28 Aug 2018Allowed
Smt. Sahna Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0159
Indian Penal Code, 1860 — Section, 34, 304, 328, 504, 506
High Courts28 Aug 2018Allowed
Keshar Singh Fartyal Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0158
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20
High Courts28 Aug 2018Allowed
Mohd Nazim Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0157
Indian Penal Code, 1860 — Section, 34, 417, 420
High Courts28 Aug 2018Allowed
Iliyas Beg Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0156
Indian Penal Code, 1860 — Section, 34, 417, 420
High Courts28 Aug 2018Allowed
Sakir Hasan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0155
Indian Penal Code, 1860 — Section, 34, 417, 420
High Courts28 Aug 2018Allowed
Mustakeem and another Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0153
Indian Stamp Act, 1899 — Section 33, 40(B), 47AIndian Stamp Rules, 1925 — Rule 350
High Courts28 Aug 2018Allowed
Satish Giri Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0152
Indian Penal Code, 1860 — Section, 379, 411
High Courts28 Aug 2018Allowed
Piyush Gaur Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0151
Indian Penal Code, 1860 — Section, 376, 506
High Courts28 Aug 2018Allowed
Arun Singh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0150
Indian Penal Code, 1860 — Section, 120B, 420, 467, 468, 471
High Courts28 Aug 2018
Shokat Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0149
Uttarakhand Protection of Cow Progeny Act, 2007 — 3, 5, 6, 11
High Courts28 Aug 2018Allowed
Mohammad Irfan Naseem Akhtar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0148
Uttarakhand Protection of Cow Progeny Act, 2007 — 5, 6, 11(1), 11(2)
High Courts28 Aug 2018Allowed
Prashant Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0146
Indian Penal Code, 1860 — Section, 342, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts28 Aug 2018Allowed
Ashak Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0145
Uttarakhand Protection of Cow Progeny Act, 2007 — Section, 3, 5, 11(1)
High Courts28 Aug 2018Allowed
Hasnain Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0144
Uttarakhand Protection of Cow Progeny Act, 2007 — Section, 3, 5, 11(1)
High Courts28 Aug 2018Allowed
Farman Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0143
Indian Penal Code, 1860 — Section, 342, 363, 366, 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 17Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts27 Aug 2018Disposed Of
Sunder Singh Gosain & others Vs Commissioner, Garhwal Division, Pauri Garhwal And Others
Uttarakhand High Court · (2018) 08 UK CK 0142
High Courts27 Aug 2018Disposed Of
Prashant Rawat & others Vs Govind Ballabh Pant University of Agriculture and Technology, Pantnagar And Others
Uttarakhand High Court · (2018) 08 UK CK 0138