High Courts24 Aug 2018Allowed
Shamsher @ Nanu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0116
Uttarakhand Protection of Cow Progency Act, 2007 — Section 3, 5, 11
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 27 of 70
High Courts24 Aug 2018Allowed
Mohit Raghav Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0115
Indian Penal Code, 1860 — Section, 380, 411, 457
High Courts24 Aug 2018Allowed
Jhangeer Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0114
Uttarakhand Protection of Cow Progency Act, 2007 — Section 3, 5, 11
High Courts24 Aug 2018Allowed
Kasif Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0113
Indian Penal Code, 1860 — Section, 411, 414, 468, 471Code Of Criminal Procedure, 1973 — Section 156
High Courts24 Aug 2018Allowed
Akshay Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0112
Indian Penal Code, 1860 — Section, 34, 379, 411
High Courts24 Aug 2018Allowed
Mahesh Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0111
Indian Penal Code, 1860 — Section, 279, 420, 506Indian Medical Council Act, 1956 — Section 15
High Courts24 Aug 2018Allowed
Sultan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0109
Indian Penal Code, 1860 — Section, 379, 411, 420, 467, 468, 471
High Courts24 Aug 2018Allowed
Gufran Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0108
Indian Penal Code, 1860 — Section, 379, 411
High Courts24 Aug 2018Allowed
Mahmood Ali Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0107
Indian Penal Code, 1860 — Section, 120B, 420, 467, 468, 471, 504, 506
High Courts24 Aug 2018Allowed
Sohan Lal Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0106
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 50
High Courts24 Aug 2018Allowed
Saleem Khan Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0105
Indian Penal Code, 1860 — Section, 340, 354, 376(2)dProtection of Children from Sexual Offences Act, 2012 — Section, 5, 6Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts24 Aug 2018Allowed
Pushpendra Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 50, 52
High Courts23 Aug 2018Dismissed
Uttarakhand Public Service Commission Gurukul Kangri Vs Avinash Kumar Singh
Uttarakhand High Court · (2018) 08 UK CK 0104
High Courts23 Aug 2018Allowed
Ankur Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0102
Indian Penal Code, 1860 — Section, 420, 467, 468, 471
High Courts23 Aug 2018Allowed
Neeraj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0101
Indian Penal Code, 1860 — Section, 120B, 420, 467, 468, 471
High Courts23 Aug 2018Allowed
Smt. Shiv Kumari Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0100
Indian Penal Code, 1860 — Section, 379, 411Arms Act, 1959 — Section 3, 25
High Courts23 Aug 2018List this matter for further orders on 30th August
Himalayan Yuva Gramin Vikas Sanstha Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 08 UK CK 0097
High Courts21 Aug 2018Allowed
Mahendra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 08 UK CK 0246
Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471A, 498AConstitution Of India, 1950 — Article 136, 226
High Courts21 Aug 2018Dismissed
Mayank Sharma Vs Sugandh Misra
Uttarakhand High Court · (2018) 08 UK CK 0245
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 5 Rule 20
High Courts21 Aug 2018Allowed
Nawab Abbasi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0099
Indian Penal Code, 1860 — Section, 323 ,420, 467, 468, 471, 504, 506