High Courts09 Oct 2018
Baburam Ravi Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0035
Uttarakhand School Education Act, 2006 — Section 42, 43
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 15 of 70
High Courts09 Oct 2018Dismissed
Association of Combined Entrance Examination & Others Vs Lalit Mohan Tewari & others
Uttarakhand High Court · (2018) 10 UK CK 0034
Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006 — Section 3(f)Prevention of Corruption Act, 1988 — Section 2, 5(1), 5(2)
High Courts09 Oct 2018Dismissed
Director, Himalaya Ayurvedic Medical College & Others Vs Lalit Mohan Tewari & Others
Uttarakhand High Court · (2018) 10 UK CK 0033
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts09 Oct 2018Dismissed
Champa Devi Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0032
High Courts09 Oct 2018Dismissed
Punit Bhardwaj Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0031
High Courts09 Oct 2018Dismissed
Shrish Kumar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0030
High Courts09 Oct 2018Disposed Of
Mohd. Aleem & others Vs State of Uttarakhand others
Uttarakhand High Court · (2018) 10 UK CK 0029
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 209
High Courts09 Oct 2018Allowed
Abdul Rehman & others Vs Baby Tabassum & others
Uttarakhand High Court · (2018) 10 UK CK 0028
Code of Civil Procedure, 1908 — Section Order 41 Rule 27
High Courts09 Oct 2018Dismissed
Wajid Ali Vs Balvinder Singh
Uttarakhand High Court · (2018) 10 UK CK 0027
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 13
High Courts08 Oct 2018Dismissed
Atma Ram Vs Regional Provident Fund Commissioner
Uttarakhand High Court · (2018) 10 UK CK 0026
Provident Fund Staff(Classification, Control and Appeal) Rules, 1971 — Section 15
High Courts08 Oct 2018Disposed Of
Rahul & Others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0025
Uttarakhand Special Subordinate Education (Lecturer’s Cadre), Service Rules, 2008 — Rule 15(3)
High Courts08 Oct 2018Dismissed
Nand Kishore Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 10 UK CK 0024
Constitution of India, 1950 — Article 341, 366(24)
High Courts08 Oct 2018Disposed Of
Ikram Vs District Magistrate, Haridwar District – Haridwar & others
Uttarakhand High Court · (2018) 10 UK CK 0023
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19, 131, 132Uttar Pradesh Town Improvement Act, 1919 — Section 42Uttar Pradesh Municipalities Act, 1916(Uttar Pradesh. Act VIII of 1916), Section 8
High Courts08 Oct 2018Dismissed
Smt. Chanchal Monga Vs Housing Development Finance Corporation Limited and others
Uttarakhand High Court · (2018) 10 UK CK 0022
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2(zd), 17, 34Code of Civil Procedure, 1908 — Order 43 Rule 1
High Courts06 Oct 2018Disposed Off
Dr.Nawal Kishore Khanduri & Others @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 10 UK CK 0119
High Courts06 Oct 2018Dismissed
Prince Khanna Vs Deputy Labour Commissioner and another
Uttarakhand High Court · (2018) 10 UK CK 0021
Child and Adolescent Labour (Prohibition and Regulation) Act, 1986 — Section 3, 17
High Courts06 Oct 2018Dismissed
Maan Singh and another Vs Gambheer Singh and others
Uttarakhand High Court · (2018) 10 UK CK 0020
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 6 Rule 17, Order 22 Rule 10Constitution of India, 1950 — Article 227
High Courts06 Oct 2018Dismissed
Mohan Lal Gupta & Another Vs Smt. Jasveer Lata & Others
Uttarakhand High Court · (2018) 10 UK CK 0019
Provincial Small Cause Courts Act, 1887 — Section 15, 25Transfer of Property Act 1882 — Section 106Code of Civil Procedure, 1908 — Order VI Rule 17, Order VII Rule 11, Order XX Rule 4
High Courts06 Oct 2018Dismissed
UP Awas Evam Vikas Parishad Vs Gurucharan Singh and another
Uttarakhand High Court · (2018) 10 UK CK 0018
Land Acquisition Act, 1894 — Section 18Code of Civil Procedure, 1908 — Section 47
High Courts06 Oct 2018Dismissed
UP Awas Evam Vikas Parishad Vs Natthu Singh and others
Uttarakhand High Court · (2018) 10 UK CK 0017
Land Acquisition Act, 1894 — Section 18Code of Civil Procedure, 1908 — Section 47