High Courts28 Sept 2018Allowed
Satyendra Kumar Sharma & another Vs Principal Secretary, Deptt. of Finance and others
Uttarakhand High Court · (2018) 09 UK CK 0109
Constitution of India, 1950 — Article 14, 39A, 39(d)
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 17 of 70
High Courts28 Sept 2018Dismissed
Anil Kumar Singh and others Vs Union of India and others
Uttarakhand High Court · (2018) 09 UK CK 0108
Uttar Pradesh Reorganisation Act, 2000 — Section 73
High Courts28 Sept 2018Allowed
M/s Naveen Kishan Rice Mill Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0106
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(3A), 13(4), 14, 14(1), 29Code of Criminal Procedure, 1973 — Section 3Security Interest (Enforcement) Rules, 2002 — Rule 8
High Courts28 Sept 2018
Smt. Sangeeta Bhakuni Vs Pushkar Singh Bhakuni
Uttarakhand High Court · (2018) 09 UK CK 0105
Hindu Marriage Act, 1955 — Section 13Code of Criminal Procedure, 1973 — Section 125
High Courts28 Sept 2018Dismissed
Km. Chandni Tikku Vs Samit Tikku
Uttarakhand High Court · (2018) 09 UK CK 0104
Code of Civil Procedure, 1908 — Order VII Rule 11
High Courts28 Sept 2018Allowed
Sahab Raja Vs@ Raja and Others
Uttarakhand High Court · (2018) 09 UK CK 0003
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 34, 307, 323, 406, 420, 467, 468, 471A, 498A, 504, 506Constitution of India, 1950 — Article 136, 226
High Courts27 Sept 2018Disposed Of
Mehboob Alam Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 09 UK CK 0107
High Courts27 Sept 2018Dismissed
M/S Manisha Pharmoplast (P) Ltd. Vs Brijesh Katiyara and Another
Uttarakhand High Court · (2018) 09 UK CK 0103
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1)Constitution of India, 1950 — Article 226
High Courts27 Sept 2018Dismissed
Uttarakhand State Co-operative Federation Ltd Vs Shiv Kumar Sharma and another
Uttarakhand High Court · (2018) 09 UK CK 0102
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(k), 47, 47(i)
High Courts27 Sept 2018Allowed
Rai Singh Negi & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0101
Constitution of India, 1950 — Article 300A
High Courts26 Sept 2018
Sayed Nadim Khurshid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 09 UK CK 0116
High Courts26 Sept 2018Dismissed
Ms. Jyoti Singh & others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0100
Indian Penal Code, 1860 — Section 328, 354D, 376, 383, 389, 420, 504, 506Code of Criminal Procedure, 1973 — Section 161, 239, 240, 309, 482
High Courts26 Sept 2018Dismissed
Bhagat Ram Vs U.P. Public Services Tribunal & others
Uttarakhand High Court · (2018) 09 UK CK 0099
Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts26 Sept 2018Disposed Of
Munna Lal Sah & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0098
Uttaranchal Co-Operative Societies Act, 2003 — Section 71
High Courts26 Sept 2018Dismissed
Deepti Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0097
Uttaranchal Co-Operative Societies Act, 2003 — Section 67, 68, 68(2), 71, 74, 91 ,92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Rakesh Kumar Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0096
Uttaranchal Co-Operative Societies Act, 2003 — Section 67, 68, 68(2), 71, 74, 91, 92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Saurav Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0095
Uttaranchal Co-Operative Societies Act, 2003 — Section 68, 71, 74, 91, 92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Gopal Singh Vs Smt. Durga Singh Rathore Alias Durga Rathore
Uttarakhand High Court · (2018) 09 UK CK 0094
Code of Civil Procedure, 1908 — Section 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22, 34Code of Civil Procedure, 1908 — Order XLI Rule 27
High Courts26 Sept 2018Disposed Of
Lakhapat Singh Butola Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0093
Uttarakhand Panchayati Raj Act, 2016 — Section 99, 103
High Courts26 Sept 2018Disposed Of
Nishu Institutional Catering Services Pvt. Ltd Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0092