High Courts26 Sept 2018Dismissed
Rohit Gupta & Others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0091
Uttarakhand (The Uttaranchal Value Added Tax Act, 2005) — Section 42, 42(B), 51, 51(4), 51(4A), 52, 53
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 18 of 70
High Courts25 Sept 2018Disposed Of
Bharat Airi S/o Deewan Airi and Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0090
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 354, 504, 506
High Courts25 Sept 2018Disposed Of
Umesh Kumar Tripathi Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2018) 09 UK CK 0089
Rights of Persons with Disabilities Act, 2016 — Section 33, 34Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32Constitution of India, 1950 — Article 226
High Courts25 Sept 2018Allowed
Dr. Ramesh Prasad Nautiyal & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0088
High Courts25 Sept 2018Disposed Of
Kamlesh Singh Gariya Vs Kumaon University and others
Uttarakhand High Court · (2018) 09 UK CK 0087
High Courts25 Sept 2018Dismissed
Uttarakhand Power Corporation Ltd.and another Vs M/s BTC Industries Pvt. Ltd
Uttarakhand High Court · (2018) 09 UK CK 0086
Constitution of India, 1950 — Article 226
High Courts25 Sept 2018Dismissed
M/s Kohinoor Transporters Vs State of Uttar Pradesh and others
Uttarakhand High Court · (2018) 09 UK CK 0084
Arbitration Act, 1940 — Section 29, 30, 33Code of Civil Procedure, 1908 — Section 47
High Courts24 Sept 2018Dismissed
Suchit Narang Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 09 UK CK 0083
Code of Criminal Procedure, 1973 — Section 164, 482Protection of Children from Sexual Offences Act, 2012 — Section 9, 10Indian Penal Code, 1860 — Section 354A
High Courts24 Sept 2018Dismissed
Satish Kumar Sharma Vs Union of India and others
Uttarakhand High Court · (2018) 09 UK CK 0082
Prevention of Money-Laundering Act, 2002 — Section 44, 44(1)(c )Code of Criminal Procedure, 1973 — Section 156(3), 482
High Courts24 Sept 2018Dismissed
State of Uttarakhand and others Vs Rajeev Joshi
Uttarakhand High Court · (2018) 09 UK CK 0081
Uttar Pradesh Recruitment of 2 Dependants of Government Servants Dying In Harness Rules, 1974 — Rule 2(a)
High Courts24 Sept 2018Dismissed
High Court of Uttarakhand At Nainital Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0080
Uttarakhand Subordinate Offices Ministerial Employees (Direct Recruitment) Rules, 2004 — Rule 6Civil Courts Rules, 2007 — Rule 20(10)Uttarakhand Subordinate Civil Courts Ministerial Establishment Rules, 2007 — Rule 3(1)(a)
High Courts24 Sept 2018Dismissed
High Court of Uttarakhand At Nainital Vs Uttarakhand Board of Technical Education And Others
Uttarakhand High Court · (2018) 09 UK CK 0079
Uttarakhand Subordinate Civil Courts Ministerial Establishment Rules, 2007 – Rule 3(1)(a), 20, 20(10)
High Courts24 Sept 2018Dismissed
Sanjeev Kumar Pathak Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0078
Uttarakhand Public Servant Transfer Act, 2017 — Section 1(3), 4, 5, 6, 7, 9, 16, 17, 23
High Courts20 Sept 2018Dismissed
Rajendra Singh Vs Pradeep Duggal and others
Uttarakhand High Court · (2018) 09 UK CK 0077
High Courts20 Sept 2018Dismissed
Deepak Shah @ Deepak Kumar Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 09 UK CK 0076
Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 311, 482Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts20 Sept 2018Dismissed
State of Uttarakhand and others Vs Devendra Singh and others
Uttarakhand High Court · (2018) 09 UK CK 0075
High Courts20 Sept 2018Dismissed
M/s Vrahmurti Flexi Rub India Pvt. Ltd & Others Vs Additional Labour Commission and Prescribed Officer, Payment of Wages Act, 1936 Haridwar and Others
Uttarakhand High Court · (2018) 09 UK CK 0074
Payment of Wages Act, 1936 — Section 15(2), 17
High Courts20 Sept 2018Allowed
Selaqui Pachwadoon Truck Owners’ Welfare Association Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0073
Uttar Pradesh Kshettra Panchayat and Zila Panchayat Act, 1961 — Section 2(10), 37, 176, 181, 209, 239(1), 239(2)
High Courts19 Sept 2018Disposed Of
Chandra Shekhar Joshi & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0072
High Courts19 Sept 2018Disposed Of
M/s Doon Valley Distillers Alcohol Division Vs M/s Permionics Membranes Pvt. Ltd
Uttarakhand High Court · (2018) 09 UK CK 0071
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(A), 11(8) 11(9), 12, 12(5)