COURT ARCHIVE

Uttarakhand High Court judgments, 2018

1,394 judgments · page 20 of 70

High Courts12 Sept 2018Allowed

Sarita Singh Vs State & others

Uttarakhand High Court · (2018) 09 UK CK 0051

‘Uttarakhand Medicare Service Persons and Institutions (Prevention of Violence and Damage to Property) Act, 2013 — Section 2(a), 2(b), 3Uttar Pradesh Civil Services (Extraordinary Pension) (First Amendment) Rules, 1981 — Rule 10

High Courts12 Sept 2018Allowed

M/s Surya Roshni Ltd Vs Uttarakhand Power Corporation Ltd.

Uttarakhand High Court · (2018) 09 UK CK 0050

High Courts12 Sept 2018Allowed

Avinash Kumar Vs Vinod Kumar

Uttarakhand High Court · (2018) 09 UK CK 0049

Transfer of Property Act, 1882 — Section 106Provincial Small Cause Courts Act, 1887 — Section 25Code of Civil Procedure, 1908 — Section 115

High Courts12 Sept 2018Allowed

Smt. Raj Rani Vs Chief InformationCommissioner & others

Uttarakhand High Court · (2018) 09 UK CK 0048

Right to Information Act, 2005 — Section 2(h), 5Constitution of India, 1950 — Article 243(b), 243(c), 243(d)

High Courts12 Sept 2018Allowed

Ram Prakash Rathour & Others Vs State of Uttarakhand

Uttarakhand High Court · (2018) 09 UK CK 0047

Code of Criminal Procedure, 1973 — Section 154, 164, 313, 374(2)Indian Penal Code, 1860 — Section 228, 228A, 323, 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 376E, 509

High Courts12 Sept 2018Disposed Of

Har Mohinder Pal Singh Vs Rajendra Pal Singh

Uttarakhand High Court · (2018) 09 UK CK 0046

Code of Civil Procedure, 1908 — Order 15 Rule 5

High Courts11 Sept 2018Allowed

Manish Chauhan and others Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 09 UK CK 0045

Indian Penal Code, 1860 — Section 34, 365, 406, 420, 465, 467, 468, 471A, 498A, 504Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Constitution of India, 1950 — Article 136, 226

High Courts11 Sept 2018Allowed

Smt. Ukha Devi @ Basanti Devi & others Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 09 UK CK 0044

Citizenship Act, 1955 — Section 3(2)(a)

High Courts11 Sept 2018Disposed Of

Keshar Singh Vs Uttarakhand Peyjal Sansadhan Vikas Evam Nirman Nigam

Uttarakhand High Court · (2018) 09 UK CK 0043

Constitution of India, 1950 — Article 14, 21

High Courts11 Sept 2018Dismissed

Puran Singh Sajwan Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 09 UK CK 0042

Transfer of Property Act, 1882 — Section 3(d), 3(e), 7, 7(d), 7(d)(i), 7(d)(iii), 7(3), 11, 12, 13, 13(1), 21(3), 22, 23

High Courts10 Sept 2018Dismissed

Vishnu Sahai & Others Vs State of Uttarakhand

Uttarakhand High Court · (2018) 09 UK CK 0041

Code of Criminal Procedure, 1973 — Section 437, 438Constitution of India, 1950 — Article 14, 19, 21, 22

High Courts10 Sept 2018Dismissed

Sakshi Bhatnagar Vs Vice Chancellor, Kumaon University Nainital & others

Uttarakhand High Court · (2018) 09 UK CK 0040

Right to Information Act, 2005 — Section 19(1)

High Courts10 Sept 2018Dismissed

State of Uttarakhand Vs Rodhu & Others

Uttarakhand High Court · (2018) 09 UK CK 0039

Code of Criminal Procedure, 1973 — Section 207, 313, 378(3)Indian Penal Code, 1860 — Section 307, 323, 504, 506

High Courts10 Sept 2018Dismissed

State of Uttarakhand and others Vs Nalanda College of Education and others

Uttarakhand High Court · (2018) 09 UK CK 0038

Uttar Pradesh State Universities Act, 1973 — Section 37(2)

High Courts10 Sept 2018Dismissed

Anwaar Hussain Vs Vinod Chander Pandey

Uttarakhand High Court · (2018) 09 UK CK 0036

Code of Civil Procedure, 1908 — Order VI Rule 17

High Courts10 Sept 2018Disposed Of

Bata India Limited & Another Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 09 UK CK 0035

High Courts10 Sept 2018Dismissed

Rahul Kamal Vs Sudha Pandey

Uttarakhand High Court · (2018) 09 UK CK 0034

Hindu Marriage Act, 1955 — Section 13BContract Act, 1872 — Section 13, 14Code of Civil Procedure, 1908 — Order 23 Rule 1

High Courts10 Sept 2018Dismissed

Union Bank of India Vs M/s Jain Corporation & others

Uttarakhand High Court · (2018) 09 UK CK 0033

Code of Civil Procedure, 1908 — Order VI Rule 17

High Courts07 Sept 2018Dismissed

Jeewan Singh Chauhan @APPELLANT@Hash The Registrar Cooperative Society And Others

Uttarakhand High Court · (2018) 09 UK CK 0114

High Courts07 Sept 2018Dismissed

Uttarakhand Power Corporation Ltd.And another Vs Vinod Kumar and Others

Uttarakhand High Court · (2018) 09 UK CK 0032

Constitution of India, 1950 — Article 227