High Courts05 Sept 2018Dismissed
Ravindra Kumar Bhatia Vs Tapan Mittal
Uttarakhand High Court · (2018) 09 UK CK 0011
Code of civil procedure, 1908 — Section 115, 115(4)Provincial Small Cause Courts Act, 1887 — Section 17, 25
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 22 of 70
High Courts05 Sept 2018Dismissed
Chandan Kumar Vs Union of India & others
Uttarakhand High Court · (2018) 09 UK CK 0010
High Courts05 Sept 2018Allowed
Bhuwan Singh Taragi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0009
Indian Penal Code, 1860 — Section 366, 376(2)Protection of Children from Sexual Offences Act, 2012 — Section 5(v), 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Sept 2018Dismissed
Sunita Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 09 UK CK 0008
Indian Penal Code, 1860 — Section 409, 420
High Courts04 Sept 2018Disposed Of
Yogendra Saini Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0007
High Courts04 Sept 2018Dismissed
Chhitij Kishore Sharma Vs Mr. Justice Lok Pal Singh
Uttarakhand High Court · (2018) 09 UK CK 0006
Contempt of Courts Act, 1971 — Section 9, 14, 15, 15(1)(b), 16Constitution of India, 1950 — Article 215
High Courts04 Sept 2018Dismissed
Mahesh Chandra Tiwari Vs Ram Dutt Tiwari
Uttarakhand High Court · (2018) 09 UK CK 0005
Code of civil procedure, 1908 — Order 6 Rule 17
High Courts04 Sept 2018Allowed
Uttarakhand Power Corporation Ltd. And another Vs M/s Shyam Pulp and Paper Board and another
Uttarakhand High Court · (2018) 09 UK CK 0004
Electricity Act, 2003 — Section 126
High Courts04 Sept 2018Disposed Of
Anuj Tomar Vs Smt. Priyanka
Uttarakhand High Court · (2018) 09 UK CK 0001
Code of Civil Procedure, 1908 — Order 23 Rule 3Hindu Marriage Act, 1955 — Section 21
High Courts31 Aug 2018Allowed
Sonu Gihar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0207
Indian Penal Code, 1860 — Section, 363, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts31 Aug 2018Allowed
Vishal Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0206
Indian Penal Code, 1860 — Section, 380, 411
High Courts31 Aug 2018Allowed
M. Shakib Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0205
Essential Commodities Act, 1955 — Section 3, 7
High Courts31 Aug 2018Allowed
Prakash Chandra Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0204
Indian Penal Code, 1860 — Section, 420, 467, 468, 471
High Courts31 Aug 2018Allowed
Ashu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0203
Indian Penal Code, 1860 — Section, 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3A, 4Code Of Criminal Procedure, 1973 — Section 164
High Courts31 Aug 2018Allowed
Lalit Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0202
Indian Penal Code, 1860 — Section, 380, 411, 454
High Courts31 Aug 2018Allowed
Anil Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0201
Indian Penal Code, 1860 — Section, 407, 411
High Courts31 Aug 2018Allowed
Mukesh Rana Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0200
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20
High Courts31 Aug 2018Allowed
Suresh @ Titu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0199
Indian Penal Code, 1860 — Section, 379, 411
High Courts31 Aug 2018Allowed
Birju @ Dablu Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0198
Indian Penal Code, 1860 — Section, 401, 411, 413
High Courts31 Aug 2018Allowed
Suraj Kumar Sonkar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0197
Indian Penal Code, 1860 — Section, 354, 354-D, 452, 504, 506