High Courts26 Oct 2018Allowed
Kunwar Amrinder Singh Vs High Court of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0071
Uttarakhand Government Servants (Discipline and Appeal) (Amendment) Rules, 2010 — Rule 4
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 13 of 70
High Courts26 Oct 2018Dismissed
Anwar Jamal Kazmi Vs Uttarakhand Waqf Board & another
Uttarakhand High Court · (2018) 10 UK CK 0070
Waqf Act, 1995 — Section 54, 83
High Courts26 Oct 2018Dismissed
Madan Talwar Vs Om Prakash Sharma
Uttarakhand High Court · (2018) 10 UK CK 0069
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 6A, Order 14 Rule 1
High Courts26 Oct 2018Allowed
Devendra Kumar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0068
Uttar Pradesh Municipalities Act, 1916 — Section 3, 4Constitution of India, 1950 — 243Q
High Courts26 Oct 2018Dismissed
Ram Naresh Vs Dr. S.C. Mittal
Uttarakhand High Court · (2018) 10 UK CK 0067
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 25
High Courts26 Oct 2018Dismissed
Ram Dayal Goyal Vs Smt. Sandhya
Uttarakhand High Court · (2018) 10 UK CK 0066
Hindu Marriage Act, 1955 — Section 9, 13, 13(1), 25, 27Code of Civil Procedure, 1908 — Section 125
High Courts25 Oct 2018Dismissed
State Of Uttarakhand & Others Vs Taukeer Ahmad
Uttarakhand High Court · (2018) 10 UK CK 0123
High Courts25 Oct 2018Partly Allowed/ Allowed, Respectively
Saleem And Others Vs State Of Uttaranchal And Others
Uttarakhand High Court · (2018) 10 UK CK 0122
Indian Penal Code, 1860 — Section 307, 392, 397, 398, 411Arms Act, 1959 — Section 25
High Courts25 Oct 2018Dismissed
Conservator of Forest & another Vs Ramesh Chandra Trivedi
Uttarakhand High Court · (2018) 10 UK CK 0065
High Courts25 Oct 2018Disposed Of
M/s Shakti Industries Vs Union of India & others
Uttarakhand High Court · (2018) 10 UK CK 0064
High Courts25 Oct 2018Allowed
Ikram Vs State of Uttarakhand
Uttarakhand High Court · (2018) 10 UK CK 0063
Uttarakhand Protection of Cow Progeny Act, 2007 — Sections 3, 5, 11
High Courts24 Oct 2018Disposed Of
Raju alias Rajkumar Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 10 UK CK 0062
Indian Penal Code, 1860 — Section 34, 201, 302, 380, 411, 471
High Courts24 Oct 2018Allowed
Ashok Kumar Garg Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0061
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 471A, 498AConstitution of India, 1950 — Article 136, 226
High Courts24 Oct 2018Allowed
Binesh Kumar & Others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0060
Constitution of India, 1950 — Article 14
High Courts23 Oct 2018Dismissed
Charanjeet Singh & Another Vs Kiran & Another
Uttarakhand High Court · (2018) 10 UK CK 0121
Code Of Civil Procedure, 1908 — Section 115, Order 8 Rule 1, Order 8 Rule 10Constitution Of India, 1950 — Article 227
High Courts23 Oct 2018Dismissed
State of Uttarakhand Vs Dinesh Singh & others
Uttarakhand High Court · (2018) 10 UK CK 0059
Code of Criminal Procedure, 1973 — Section 164, 207, 313, 378(3)Indian Penal Code, 1860 — Section 34, 304BScheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(10)
High Courts23 Oct 2018Allowed
Ravi Chabra Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0058
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 467, 468, 471A, 498A, 420Constitution of India, 1950 — Article 136, 226
High Courts23 Oct 2018Allowed
Ram Singh and Others Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0057
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471A, 498AConstitution of India, 1950 — Article 136, 226
High Courts23 Oct 2018Disposed Of
Samir Thapar & Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 10 UK CK 0056
Indian Forest Act, 1927 — Section 26, 26(1)(b), (g)Indian Penal Code, 1860 — Section 441Code of Criminal Procedure, 1973 — Section 482
High Courts23 Oct 2018Allowed
Shivendra Kumar Sharma Vs Uttarakhand Power Corporation and another
Uttarakhand High Court · (2018) 10 UK CK 0055
Uttar Pradesh Government Servant (Discipline and Appeal) Rules, 1999 — Rule 3