CourtKutchehry.com

COURT ARCHIVE

Uttarakhand High Court judgments, 2018

1,394 judgments · page 14 of 70

High Courts22 Oct 2018Allowed

Mohd. Noor and Others Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 10 UK CK 0054

Indian Penal Code, 1860 — Section 47, 148, 323, 325, 406, 420, 467, 468, 471A, 498A, 504, 506Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Constitution of India, 1950 — Article 136, 226
Read judgment
High Courts22 Oct 2018Disposed Of

Nazakat Ali Khan Vs Saleem Khan and Others

Uttarakhand High Court · (2018) 10 UK CK 0046

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Tenancy Act, 1939 — Section 59, 180Code of Civil Procedure, 1908 — Section 10, 11
Read judgment
High Courts10 Oct 2018Disposed Of

Virendra Singh Pokhariyal Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 10 UK CK 0036

Uttarakhand State CoOperative Societies Election Rules, 2018 — Section 43(14), Rule 16, 17, 36, 43(14)Uttaranchal Co-operative Societies Rules, 2004 — Rule 451(1)Constitution of India, 1950 — Article 243ZH, 243ZI, 243ZJ, 243ZK, 243ZL, 243ZM, 243ZN, 243ZHO, 243ZP, 243ZQ, 243ZR, 243ZS, 243ZT, 243ZJ(2), 243ZK, 243ZK(2)
Read judgment