High Courts23 Mar 2012
Singh and Company Vs State of Uttarakhand and two others
Uttarakhand High Court · (2012) 03 UK CK 0027
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 27 of 37
High Courts23 Mar 2012
Smt. Tara Vs State of Uttaranchal and Others
Uttarakhand High Court · (2012) 03 UK CK 0015
Penal Code, 1860 (IPC) — Section 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts22 Mar 2012
Ganesh Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2013) 1 UC 659
High Courts22 Mar 2012Dismissed
Subhash Kakkar and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2012) 03 UK CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 380, 382, 395, 447, 452
High Courts22 Mar 2012Allowed
Raj Pal and Smt. Rashmi @ Reshma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0113
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Mar 2012Allowed
Bhimsen Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0112
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts22 Mar 2012
Manpreet Malhotra, Charanjit Kuar Malhotra and Kulwant Singh Malhotra Vs State of Uttarakhand and Himani Malhotra
Uttarakhand High Court · (2012) 03 UK CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts22 Mar 2012
Smt. Jyotshna and Others Vs State of Uttarakhand and Sri Gurdev Kukreti @ Raju Kukreti
Uttarakhand High Court · (2012) 03 UK CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366A
High Courts22 Mar 2012Allowed
Vineet Panwar and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 3 UC 2345
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164Penal Code, 1860 (IPC) — Section 120B, 376
High Courts22 Mar 2012Allowed
Chandra Shekher Bhatt Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0079
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts22 Mar 2012
Pradeep Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0078
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts22 Mar 2012Allowed
Ashwani Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0077
Penal Code, 1860 (IPC) — Section 363, 376, 511
High Courts22 Mar 2012Allowed
Subhash Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0075
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 427
High Courts22 Mar 2012
S.K. Garg Vs Central Bureau of Investigation
Uttarakhand High Court · (2013) 2 Crimes 358 : (2012) 1 NCC 901 : (2013) 1 UC 527
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts22 Mar 2012Dismissed
Smt. Surjeet Kaur and Others Vs International Ishavasyam Mission and Another
Uttarakhand High Court · AIR 2012 Utt 67
High Courts22 Mar 2012
Brijendra Kumar and Mahesh Kumar Khare Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 03 UK CK 0050
High Courts22 Mar 2012
Ganesh Maurya Vs Allahabad Bank and Tehsildar City Dehradun.
Uttarakhand High Court · (2012) 03 UK CK 0025
High Courts22 Mar 2012
Sangeeta Agarwal Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0024
High Courts22 Mar 2012Dismissed
Pankaj Mittal Vs State of Uttarakhand Mussoorie Dehradun Development Authority and M/s International Associate
Uttarakhand High Court · (2012) 03 UK CK 0018
High Courts22 Mar 2012Dismissed
Amit Rathi Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0017
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 411, 420, 467, 468, 471