Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 20, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8

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High Courts19 Apr 2012Allowed

Mohd. Ahmad Kabadi and others Vs State of Uttarakhand and another

Uttarakhand High Court · (2012) 04 UK CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 504, 506

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High Courts19 Apr 2012

Amjad Ali Vs Family Judge, Family Court, and another

Uttarakhand High Court · (2012) 2 UC 934

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High Courts19 Apr 2012Dismissed

Pradeep Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2013) 2 UC 957

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High Courts19 Apr 2012

Devendra Joshi Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0025

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High Courts19 Apr 2012Dismissed

Badal Vs Smt. Neetu

Uttarakhand High Court · (2013) 2 Crimes 364 : (2012) 1 NCC 832 : (2013) 1 UC 616

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts19 Apr 2012

Shaukin Vs Zila Panchayat, Haridwar, District Haridwar

Uttarakhand High Court · (2012) 04 UK CK 0019

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High Courts18 Apr 2012

Uttarakhand Jal Sansthan Vs Uttarakhand Public Service Tribunal and another

Uttarakhand High Court · (2012) 04 UK CK 0112

Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 2

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High Courts18 Apr 2012Allowed

Vipin Vs State of Uttarakhand

Uttarakhand High Court · (2012) 04 UK CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts18 Apr 2012Dismissed

Naval Kishor Melkani Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0101

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High Courts18 Apr 2012Dismissed

Jai Gopal Bansal and others Vs Govind Ram Verma and others

Uttarakhand High Court · (2012) 04 UK CK 0079

Limitation Act, 1963 — Section 5

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High Courts18 Apr 2012

Vijendra Singh Vs State of Uttarakhand

Uttarakhand High Court · (2012) 04 UK CK 0050

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts18 Apr 2012

Vachaspati, Ramesh Chandra Gurrani and Others Vs State of Uttarakhand and Govind Singh

Uttarakhand High Court · (2012) 04 UK CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 471

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High Courts17 Apr 2012Allowed

Constable 181 AP Ashok Kumar and 22 others Vs State of Uttarakhand and others

Uttarakhand High Court · (2012) 04 UK CK 0100

Uttarakhand Police Act, 2007 — Section 38

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High Courts17 Apr 2012

Smt. Rameshwari Devi Vs Anirudh Kumar and others

Uttarakhand High Court · (2012) 04 UK CK 0099

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High Courts17 Apr 2012

Vijay Krishan Rikhi and others Vs Indian Insitute of Technology, Roorkee and another

Uttarakhand High Court · (2012) 04 UK CK 0098

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