High Courts13 Apr 2012Allowed
Raju Vs State of Uttaranchal
Uttarakhand High Court · (2012) 04 UK CK 0075
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 24 of 37
High Courts13 Apr 2012Allowed
P.D. Sharma Vs State of Uttranchal Bijendra Singh Vs State of Uttaranchal and Central Bureau of Investigation
Uttarakhand High Court · (2012) 1 NCC 580
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Apr 2012Dismissed
Vinay Tiwari Vs Smt. Vidya
Uttarakhand High Court · (2012) 1 NCC 682
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 366, 376, 498
High Courts13 Apr 2012Dismissed
Yogendra Kumar Rai Vs State of Uttarakhand and two Others
Uttarakhand High Court · (2012) 1 NCC 677
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 11Penal Code, 1860 (IPC) — Section 375, 376, 420, 498A, 504
High Courts13 Apr 2012
Manju Sharma Vs Director, School Education, Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0059
High Courts13 Apr 2012
Mohan Singh Bisht and two others Vs State of Uttaranchal and another
Uttarakhand High Court · (2012) 04 UK CK 0023
Penal Code, 1860 (IPC) — Section 218, 302, 482, 504, 506
High Courts13 Apr 2012Allowed
Anoop Sharma, P.L. Sharma and Mrs. Kamlesh Sharma Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 1 NCC 661
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 11Penal Code, 1860 (IPC) — Section 120B, 376, 406, 420, 494
High Courts12 Apr 2012Dismissed
Smt. Sulochna Devi, Bhagwati Dabral and Suman Dabral Vs Nagendra Datt Thapliyal, Ramanand Dabral
Uttarakhand High Court · (2012) 2 UC 1435
High Courts11 Apr 2012
Dhan Singh Negi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 Crimes 475 : (2012) 1 NCC 846 : (2013) 1 RCR(Civil) 1023
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Apr 2012Dismissed
Khima Nand Palariya Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 04 UK CK 0104
High Courts11 Apr 2012Dismissed
Sanjay Kumar Vs G.B. Pant University of Agriculture and Technology, Pant Nagar, District Udham Singh Nagar and Vice Chancellor, G.B. Pant University of Agriculture and Technology, Pant Nagar, District Udham Singh Nagar
Uttarakhand High Court · (2013) 2 UC 1200 : (2012) 2 UC 1439
High Courts11 Apr 2012Allowed
Usha Saxena Vs Divisional Forest Officer, Haldwani, Nainital and another
Uttarakhand High Court · (2013) 1 UC 652
High Courts11 Apr 2012Dismissed
Mrs. Jyoti Gupta Vs Registrar Hindu Marriage, Rishikesh
Uttarakhand High Court · (2012) 04 UK CK 0056
Hindu Marriage Act, 1955 — Section 11, 9
High Courts11 Apr 2012Dismissed
Pawan Upadhyay, Partner M/s Maruti Fuel Centre Indian Oil Pump Station Vs Indian Oil Corporation Limited
Uttarakhand High Court · (2012) 04 UK CK 0055
High Courts11 Apr 2012
Lokesh Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 1 NCC 612 : (2013) 1 UC 789
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 49Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19, 97, 97(1)
High Courts10 Apr 2012
Shiv Raj Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 04 UK CK 0089
High Courts10 Apr 2012Dismissed
Nanhe Singh Vs State of Uttaranchal Pawan Kumar @ Pappu and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) CriLJ 3128 : (2012) 1 NCC 652 : (2012) 2 UC 915
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 307, 34, 506
High Courts09 Apr 2012
The Oriental Insurance Co. Ltd. Vs Smt. Seema Rautela and others
Uttarakhand High Court · (2012) 04 UK CK 0114
High Courts09 Apr 2012Dismissed
Dr. Shubhra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 04 UK CK 0065
Constitution of India, 1950 — Article 14Indian Medicine Central Council Act, 1970 — Section 14(2), 17, 17(2), 28Uttarakhand Medical (Ayurvedic and Unani) Group B Service Rules, 2010 — Rule 9
High Courts09 Apr 2012Dismissed
Dr. Desh Deepak Gaur Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 04 UK CK 0024
Indian Medicine Central Council Act, 1970 — Section 14(1), 17(2), 28