High Courts17 Nov 2011Allowed
Inam Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0062
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 377, 498A, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 12 of 86
High Courts17 Nov 2011
Rohit @ Sonu Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0059
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 Nov 2011Allowed
Vinod Vs Commissioner, Garhwal Mandal, Garhwal, Camp Dehradun and UP Zila Adhikari, Laksar, District Hardwar
Uttarakhand High Court · (2011) 11 UK CK 0045
High Courts17 Nov 2011
Amar Singh Gunjyal Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0044
High Courts17 Nov 2011Allowed
Bhim Brat Singh and Vijendra Singh Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 182, 409, 420
High Courts17 Nov 2011Allowed
Laxman Singh and others Vs Km. Mukta Mehra
Uttarakhand High Court · (2011) 11 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Penal Code, 1860 (IPC) — Section 499, 500Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229
High Courts17 Nov 2011Allowed
Dileep Kumar Roy Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0034
Uttar Pradesh Land Revenue Act, 1901 — Section 172, 173, 174
High Courts17 Nov 2011Dismissed
M/s BST Textiles Mill Pvt. Ltd. and others Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0033
High Courts16 Nov 2011Dismissed
Kalawati Devi Vs State and another
Uttarakhand High Court · (2012) 1 NCC 184
Criminal Procedure Code, 1973 (CrPC) — Section 401(1), 401(3)Penal Code, 1860 (IPC) — Section 307, 34, 357
High Courts16 Nov 2011Allowed
Smt. Ajeejan and others Vs State of Uttaranchal and another
Uttarakhand High Court · (2011) 11 UK CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 504
High Courts16 Nov 2011
Bhagwati Prasad Madhwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0099
High Courts16 Nov 2011
Rajendra Prasad Kuriyal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0061
Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 14, 14(6), 7Registration of Foreigners Rules, 1939 — Rule 14
High Courts16 Nov 2011Dismissed
Randhir Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 299, 482, 82, 83Penal Code, 1860 (IPC) — Section 307, 323, 506
High Courts16 Nov 2011
Manoj Tiwari Vs State Project Directtor and Others
Uttarakhand High Court · (2011) 11 UK CK 0056
High Courts16 Nov 2011
Satyapal Singh Vs Commissioner Garhwal Mandal, Garhwal and others
Uttarakhand High Court · (2011) 11 UK CK 0048
High Courts16 Nov 2011
Bankey Lal Bhargawa Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0047
High Courts16 Nov 2011
Puneet Bharatdwaj Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0046
All India Council for Technical Education Act, 1987 — Section 2
High Courts16 Nov 2011Allowed
Sita Ram, Raj Pal, Biram and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts16 Nov 2011Allowed
Devendra Singh Rawat Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts16 Nov 2011
Jitendar Singh, Arun Singh and Karan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0041
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 324, 504, 506