High Courts22 Nov 2011Dismissed
Smt. Neetu Sharma and Others Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0019
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 11 of 86
High Courts21 Nov 2011Dismissed
Lalit Mohan Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 364, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts21 Nov 2011Allowed
Mukesh and others Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 2, 482Penal Code, 1860 (IPC) — Section 406
High Courts21 Nov 2011Allowed
Khemchand and Others Vs Lal Singh
Uttarakhand High Court · (2011) 11 UK CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 323, 34, 406, 452, 498A
High Courts21 Nov 2011Allowed
Saleem Ahmad, Shamim Ahmad and Smt. Hazra Begam Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0086
Penal Code, 1860 (IPC) — Section 304B, 406, 498A
High Courts21 Nov 2011Dismissed
Omvir Singh Kalkhanda Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2011) 11 UK CK 0071
High Courts18 Nov 2011Dismissed
Aman Singh Malik Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Nov 2011
Bharti Bisht and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0106
High Courts18 Nov 2011
Himanshu Upadhyay and others Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0094
High Courts18 Nov 2011Dismissed
Satya Prakash Sharma Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 1 NCC 315 : (2012) 3 UC 2303 : (2012) 1 UD 127
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 21Prevention of Corruption Act, 1988 — Section 13(1D), 13(2), 17, 19, 2
High Courts18 Nov 2011Dismissed
Naveen Chandra Tiwari and others Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0070
High Courts18 Nov 2011
Jagat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts18 Nov 2011Allowed
Dr. Manmohan Singh Vs Akbar Ali
Uttarakhand High Court · (2011) 11 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Nov 2011Allowed
M/s Jagdamba Kutir Udhyog and another Vs Conservator of Forests and others
Uttarakhand High Court · (2011) 11 UK CK 0030
Uttar Pradesh Establishment and Regulation of Saw Mills Rules, 1978 — Rule 10, 7
High Courts17 Nov 2011Allowed
Madhavanand Pandey and others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0182
High Courts17 Nov 2011Dismissed
Smt. Vimla Chauhan Vs Yashpal Singh Chauhan
Uttarakhand High Court · (2011) 11 UK CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 13
High Courts17 Nov 2011
Neetu Rawat Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0093
High Courts17 Nov 2011Allowed
Gajendra Singh Mehara and others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0092
High Courts17 Nov 2011Allowed
Sultan Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 107, 376
High Courts17 Nov 2011Allowed
Vipin Kumar and Others Vs State of Uttarkhand and Smt. Rani
Uttarakhand High Court · (2011) 11 UK CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504, 506