High Courts23 Nov 2011
Intezar Hussain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0104
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2011
1,707 judgments · page 10 of 86
High Courts23 Nov 2011
Sushil Dashmana Vs Atar Singh Rawat
Uttarakhand High Court · (2011) 11 UK CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 357(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011
Ashok Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 143(3), 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011Dismissed
Neeraj Kumar Gupta Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0096
High Courts23 Nov 2011Allowed
Jagdish Vs State of Uttarakhand
Uttarakhand High Court · (2012) 1 NCC 280 : (2012) 2 UC 2074
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Nov 2011Allowed
Murli Singh and another Vs State and others
Uttarakhand High Court · (2011) 11 UK CK 0079
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 178, 331(4)
High Courts23 Nov 2011Dismissed
Km. Babita Rawat Vs Chandra Singh Gwal
Uttarakhand High Court · (2011) 11 UK CK 0074
High Courts23 Nov 2011Allowed
Nafeez Ahmad Vs Smt. Sahnaz Khatun
Uttarakhand High Court · (2011) 11 UK CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)
High Courts23 Nov 2011Dismissed
Arvind Kumar Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 11 UK CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011Allowed
U.P. State Electricity Board and Another Vs Presiding Officer, Labour Court and Others
Uttarakhand High Court · (2012) 133 FLR 356
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts22 Nov 2011Dismissed
Girish Ram and another Vs State of Uttarakhand
Uttarakhand High Court · (2011) 11 UK CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts22 Nov 2011Dismissed
Km. Mamta Semwal and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0142
High Courts22 Nov 2011Dismissed
Shanker alias Vishal Vs State of Uttarakhand, and Others
Uttarakhand High Court · (2011) 11 UK CK 0101
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366A, 368
High Courts22 Nov 2011
Sanjay Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 11 UK CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts22 Nov 2011Dismissed
Smt. Shashi Devi Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0095
Constitution of India, 1950 — Article 102, 102(1), 191, 191(1), 243Uttar Pradesh Panchayat Raj Act, 1947 — Section 15, 5A
High Courts22 Nov 2011
Meena Kadakoti Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0090
High Courts22 Nov 2011Allowed
Km. Pankaj and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0089
High Courts22 Nov 2011Allowed
Ravi Prakash Agrawal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 11 UK CK 0088
Penal Code, 1860 (IPC) — Section 120B, 420, 506
High Courts22 Nov 2011
Ram Chandra Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 11 UK CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts22 Nov 2011
Kalyan Singh Vs Oriental Insurance Company and Bachaspati Baluni
Uttarakhand High Court · (2012) 2 AWC 1284
Motor Vehicles Act, 1988 — Section 173