High Courts12 Mar 2026Disposed Of
Runa Deb Vs State Of Tripura
Tripura High Court · (2026) 03 TP CK 1285
COURT ARCHIVE
Tripura High Court judgments, 2026
144 judgments · page 7 of 8
High Courts06 Mar 2026Dismissed
State Of Tripura & Ors Vs Amulya Bhattacharjee
Tripura High Court · (2026) 03 TP CK 1283
High Courts06 Mar 2026Dismissed
State Bank Of India & Ors Vs Mehesh Lal Yadav
Tripura High Court · (2026) 03 TP CK 1282
High Courts06 Mar 2026Dismissed
Paresh Sabdakar Vs New India Assurance Co. Ltd. & Anr
Tripura High Court · (2026) 03 TP CK 1281
High Courts03 Mar 2026Dismissed
Souvik Nath Vs State Of Tripura
Tripura High Court · (2026) 03 TP CK 1280
High Courts27 Feb 2026Disposed Of
Deputy Chief Engineer, (Con.2) N.F.Railway , Agartala, West Tripura Vs Tashiray Tripura & Ors
Tripura High Court · (2026) 02 TP CK 1737
Land Acquisition Act, 1894 - Section 54
High Courts26 Feb 2026Dismissed
Saydul Kazi & Ors Vs State Of Tripura & Ors
Tripura High Court · (2026) 02 TP CK 1736
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 64(2)(m), 127(3), 351(3)Protection Of Children From Sexual Offences Act, 2012 - Section 4
High Courts26 Feb 2026Disposed Of
Ritu Parna Sen & Ors Vs State Of Tripura
Tripura High Court · (2026) 02 TP CK 1735
Code Of Criminal Procedure, 1973 - Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(C), 29, 37
High Courts24 Feb 2026Disposed Of
Anindita Ganguly & Ors Vs State Of Tripura
Tripura High Court · (2026) 02 TP CK 1733
High Courts24 Feb 2026Disposed Of
Dipak Datta & Ors Vs State Of Tripura And Others
Tripura High Court · (2026) 02 TP CK 1732
High Courts23 Feb 2026Disposed Of
Boudhayan Kumar Nath & Ors Vs State Of Tripura
Tripura High Court · (2026) 02 TP CK 1734
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 117(2), 305(a), 317(2), 324(2), 351(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 35(3), 482
High Courts17 Feb 2026Dismissed
Usha Ranjan Debbarma Vs State Of Tripura & Ors
Tripura High Court · (2026) 02 TP CK 1728
Tripura Rules, 2023 - Rule-B(A)Constitution Of India, 1950 - Article 226
High Courts06 Feb 2026Disposed Of
Sadhan Chandra Das Vs Dr. Pradeep Kumar Chakraborty, IAS & Ors
Tripura High Court · (2026) 02 TP CK 1725
High Courts27 Jan 2026Allowed
Sahid Ulla @ Sahidul Miah (22) & Ors Vs State Of Tripura
Tripura High Court · (2026) 01 TP CK 1828
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 117(2), 304(2), 351(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3)
High Courts22 Jan 2026Disposed Of
Sanjit Kumar & Ors Vs Ramu Kumar
Tripura High Court · (2026) 01 TP CK 1831
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 22(b)(ii)(C),29Constitution Of India, 1950 - Article 22(1)
High Courts22 Jan 2026Disposed Of
Omnath Yadav Vs State Of Tripura
Tripura High Court · (2026) 01 TP CK 1829
High Courts16 Jan 2026
Uttam Kumar Pal Vs State Bank Of India And 4 Others
Tripura High Court · (2026) 01 TP CK 1826
High Courts16 Jan 2026Disposed Of
Dipak Das Vs State Of Tripura Represented By Secretary & Others
Tripura High Court · (2026) 01 TP CK 1824
Code Of Criminal Procedure, 1973 - Section 421, 446, 446(3), 449
High Courts15 Jan 2026Dismissed
Sew Prasad Biswas & Ors Vs State Of Tripura & Ors
Tripura High Court · (2026) 01 TP CK 1817
Tripura Scheduled Castes And Scheduled Tribes Reservation Act, 1991 - Section 2(h), 11Tripura Scheduled Castes And Scheduled Tribes Reservation Rules, 1992 - Rule 5, 6, 7A