COURT ARCHIVE

Tripura High Court judgments, 2026

144 judgments · page 8 of 8

High Courts12 Jan 2026Disposed Of

Manju Sarma Bhattacharjee Vs State Of Tripura & Ors

Tripura High Court · (2026) 01 TP CK 1820

High Courts12 Jan 2026Allowed

Tripura High Court · (2026) 01 TP CK 1813

Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 42(2)Constitution Of India, 1950 - Article 22(1)

High Courts06 Jan 2026Dismissed

Tripura High Court · (2026) 01 TP CK 1810

Indian Penal Code, 1860 - Section 120B, 182, 469, 505(1)(b)Code Of Criminal Procedure, 1973 - Section 91, 93

High Courts05 Jan 2026Disposed Of

Tripura High Court · (2026) 01 TP CK 1811

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 118(2), 305, 331(6), 351