High Courts24 Apr 2026Dismissed
Prof. Dr. Kamalakant Sharma Vs Union Of India & Ors
Tripura High Court · (2026) 04 TP CK 1133
Constitution Of India, 1950 - Article 16
COURT ARCHIVE
Tripura High Court judgments, 2026
144 judgments · page 6 of 8
High Courts24 Apr 2026Disposed Of
Anarjeet Ray Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 1132
High Courts24 Apr 2026Disposed Of
Ruma Deb Kar Vs Uttam Lal Kar
Tripura High Court · (2026) 04 TP CK 1131
High Courts24 Apr 2026Disposed Of
Sangita Saha Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 1130
High Courts18 Apr 2026Allowed
Laxman Prasad & Ors Vs State Of Tripura & Ors
Tripura High Court · (2026) 04 TP CK 1125
Tripura State Rifles (Discipline, Control, Service Conditions Etc.) Rules, 1986 - Rule 5
High Courts17 Apr 2026Allowed
Gopal Aich & Ors Vs Haradhan Chandra Das & Ors
Tripura High Court · (2026) 04 TP CK 1127
High Courts13 Apr 2026Disposed Of
Gauri Saha Vs Dipak Chandra Saha & Ors
Tripura High Court · (2026) 04 TP CK 1118
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 58, 61(2)(a), 103, 103(1), 127, 140(1), 238(a), 238(b)
High Courts10 Apr 2026Disposed Of
Bijit Kumar Deb Vs Tripura Gramin Bank, A Government Undertaking & Ors
Tripura High Court · (2026) 04 TP CK 1121
Tripura Gramin Bank (Officers And Employees) Service Regulation, 2010 - Regulation 18
High Courts10 Apr 2026Disposed Of
Gita Rani Chanda Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 1120
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 22(c)Motor Vehicles Act, 1988 - Section 192(1)
High Courts10 Apr 2026
Ranjit Kumar Sahni Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 1119
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)(b)
High Courts09 Apr 2026Disposed Of
Uma Das Dey Vs Partha Dey
Tripura High Court · (2026) 04 TP CK 1124
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viiib), 21(b), 22(b), 25, 27A, 29, 37, 42, 50Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180
High Courts09 Apr 2026Dismissed
Jhumi Begom Choudhury & Ors Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 1123
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 37, 67
High Courts02 Apr 2026Disposed Of
Shambhu Paswan Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 0370
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(c), 21(c), 25, 29, 37, 42, 50, 52A
High Courts02 Apr 2026Disposed Of
Dilip Majumder Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 0369
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 117(2), 118(2), 329(4), 351(2), 351(3)
High Courts01 Apr 2026Disposed Of
Court On Its Own Motion Vs State Of Tripura & Ors
Tripura High Court · (2026) 04 TP CK 0372
High Courts01 Apr 2026Dismissed
Ujjala Rani Paul Vs Agartala Municipal Corporation & Ors
Tripura High Court · (2026) 04 TP CK 0371
Tripura State Civil Services (Revised Pension) Rules, 2017 - Rule 49Central Civil Services (Pension) Rules, 1972 - Rule 8Constitution Of India, 1950 - Article 309
High Courts27 Mar 2026Disposed Of
Sangita Roy Saha & Ors Vs State Of Tripura
Tripura High Court · (2026) 03 TP CK 1291
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 117(2), 132, 304(2), 308(5), 351(2)
High Courts26 Mar 2026Dismissed
State Of Tripura Vs Souvik Das
Tripura High Court · (2026) 03 TP CK 1293
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 103, 103(1), 238, 238(a), 318(2), 318(3), 351(3)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 483(3), 528
High Courts26 Mar 2026Disposed Of
Dhiman Debbarma Vs Suhit Debbarma
Tripura High Court · (2026) 03 TP CK 1292
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2)(a), 103(1), 238(a)
High Courts12 Mar 2026Disposed Of
Dipika Chakma Vs State Of Tripura & Ors
Tripura High Court · (2026) 03 TP CK 1286