High Courts15 Jun 2015Partly Allowed
Gopal Notial Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0006
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 18 of 29
High Courts15 Jun 2015Dismissed
Satyendra Nath Vs Kadambini Debnath
Tripura High Court · (2015) 06 TP CK 0005
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Jun 2015Dismissed
Nani Gopal Deb Vs Sudhir Ranjan Deb and Others
Tripura High Court · (2015) 06 TP CK 0004
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Jun 2015Partly Allowed
Mira Dutta and Others Vs Basi Ram Dutta
Tripura High Court · (2015) 06 TP CK 0068
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, Order 9 Rule 5, 115Constitution of India, 1950 - Article 227
High Courts12 Jun 2015Disposed off
Satya Ranjan Debbarma and Others Vs Swapna Roy and Others
Tripura High Court · (2015) 06 TP CK 0046
High Courts12 Jun 2015Dismissed
The National Insurance Company Ltd. Vs Mousumi Das (Debnath) and Others
Tripura High Court · (2015) 06 TP CK 0027
High Courts11 Jun 2015Disposed off
Naresh Chandra Paul Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(2), 482Penal Code, 1860 (IPC) - Section 354, 394, 447
High Courts11 Jun 2015Dismissed
Suvra Deb Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 197, 46, 46(4)Penal Code, 1860 (IPC) - Section 166
High Courts11 Jun 2015Allowed
Gopal Saha Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 102, 173, 251, 313, 397Penal Code, 1860 (IPC) - Section 292
High Courts11 Jun 2015Allowed
Sharmistha Chakraborty Vs Manik Lal Mahanta
Tripura High Court · (2015) 06 TP CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Family Courts Act, 1984 - Section 19(4)
High Courts11 Jun 2015Disposed off
Swapan Kumar Paul Vs Badal Chandra Dey and Others
Tripura High Court · (2015) 06 TP CK 0045
High Courts11 Jun 2015Disposed off
Abani Mohan Sarkar Vs Nripendra Roy and Others
Tripura High Court · (2015) 06 TP CK 0044
High Courts10 Jun 2015Disposed off
Chandana Saha and Others Vs Ranu Bala Saha and Others
Tripura High Court · (2015) 06 TP CK 0071
Constitution of India, 1950 - Article 227
High Courts10 Jun 2015Partly Allowed
Govinda Debnath Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 52Penal Code, 1860 (IPC) - Section 109, 34, 354, 376, 447
High Courts10 Jun 2015Partly Allowed
Ajit Mitra Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 360, 374(3), 397, 401Penal Code, 1860 (IPC) - Section 279, 337Probation of Offenders Act, 1958 - Section 4
High Courts09 Jun 2015Disposed off
Enamul Haque Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0103
High Courts09 Jun 2015Disposed off
Uttam Kumar Laskar Vs State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0079
Penal Code, 1860 (IPC) - Section 120(B), 420, 465, 468, 471
High Courts09 Jun 2015Partly Allowed
Indira Koloi Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0070
High Courts09 Jun 2015Disposed off
Manju Saha and Others Vs Ratan Kumar Das and Others
Tripura High Court · (2015) 06 TP CK 0069
High Courts09 Jun 2015Allowed
Malin Debbarma and Others Vs Chandan Debbarma and Others
Tripura High Court · (2015) 06 TP CK 0066
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227