High Courts09 Jun 2015Allowed
Bapi Acharjee Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 109, 201, 302, 34
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 19 of 29
High Courts09 Jun 2015Dismissed
Asim Kolai Vs The Union of India and Others
Tripura High Court · (2015) 06 TP CK 0033
Central Reserve Police Force Act, 1949 - Section 10, 10(m), 11, 11(1), 9Constitution of India, 1950 - Article 226
High Courts09 Jun 2015Disposed off
Kusha Tanti Vs Basanti Debbarma and Others
Tripura High Court · (2015) 06 TP CK 0026
High Courts08 Jun 2015Dismissed
Subhra Sankar Laskar and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0067
High Courts08 Jun 2015Disposed off
Subhankar Halder Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60, 61, 62, 63
High Courts08 Jun 2015Allowed
Shib Sankar Pal Vs Chakraborty Auto Industries and Others
Tripura High Court · (2015) 06 TP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, 100, 9, 96Partnership Act, 1932 - Section 56, 69, 69(2)Presidency Small Cause Courts Act, 1882 - Section 19
High Courts08 Jun 2015Allowed
Subhashi Bala Nath and Others Vs Manik Lal Malakar and Others
Tripura High Court · (2015) 06 TP CK 0028
High Courts05 Jun 2015Allowed
Sudhangshu Paul Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(3), 397, 401Penal Code, 1860 (IPC) - Section 306, 34, 498(A)
High Courts05 Jun 2015Allowed
Santosh Chandra Deb Vs Land Acquisition Collector, West Tripura and Others
Tripura High Court · (2015) 06 TP CK 0080
Land Acquisition Act, 1894 - Section 18, 28-A, 34, 4, 6
High Courts05 Jun 2015Allowed
Bijan Nath Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 164(5), 173, 313, 374(3), 397Evidence Act, 1872 - Section 32, 32(1), 60Penal Code, 1860 (IPC) - Section 306, 34, 498(A), 498A
High Courts04 Jun 2015Dismissed
Jiyaul Rakman Hossain Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(3), 397, 401Penal Code, 1860 (IPC) - Section 171, 279, 304, 304-A
High Courts04 Jun 2015Partly Allowed
Pratima Debnath and Others Vs Bhulu Debnath
Tripura High Court · (2015) 06 TP CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 127Family Courts Act, 1984 - Section 19(4)
High Courts04 Jun 2015Dismissed
Santi Hrishidas Vs Rina Hrishidas
Tripura High Court · (2015) 06 TP CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 127, 401Family Courts Act, 1984 - Section 19(4)
High Courts04 Jun 2015Partly Allowed
Prabhati Basak and Others Vs Nandalal Basak and Others
Tripura High Court · (2015) 06 TP CK 0089
High Courts04 Jun 2015Dismissed
State of Tripura and Others Vs Khukumani Das and Others
Tripura High Court · (2015) 06 TP CK 0065
Land Acquisition Act, 1894 - Section 18, 4, 54
High Courts04 Jun 2015Disposed off
Kajal Majumder Vs The State of Tripuram
Tripura High Court · (2015) 06 TP CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 360, 374(3), 397, 401Penal Code, 1860 (IPC) - Section 279, 338Probation of Offenders Act, 1958 - Section 4
High Courts04 Jun 2015Dismissed
Rakhal Chandra Paul Vs Sankar Saha and Others
Tripura High Court · (2015) 06 TP CK 0062
High Courts04 Jun 2015Disposed off
Niladri Das Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 357, 357(4), 360Penal Code, 1860 (IPC) - Section 279, 304A, 71
High Courts03 Jun 2015Allowed
Babul Nath and Others Vs The State of Tripura
Tripura High Court · (2015) CriLJ 3488
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161Penal Code, 1860 (IPC) - Section 302, 304, 325, 34, 379
High Courts03 Jun 2015Allowed
Karna Debbarma and Others Vs The State of Tripura
Tripura High Court · (2015) 06 TP CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 164(5), 207, 232, 313, 372(2)Penal Code, 1860 (IPC) - Section 114, 302, 366, 376, 511