High Courts03 Jun 2015Dismissed
Parimal Bhowmik and Others Vs Subir Das and Others
Tripura High Court · (2015) 06 TP CK 0023
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 20 of 29
High Courts02 Jun 2015
Swapan Lal Singha Vs State of Tripura and Others
Tripura High Court · (2015) 84 VST 206
High Courts02 Jun 2015Dismissed
Rabindra Kumar Das and Others Vs Nripendra Kumar Das and Others
Tripura High Court · (2015) 06 TP CK 0087
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 1, 96
High Courts02 Jun 2015Dismissed
Subal Kumar Dey Vs Hareram Debnath and Others
Tripura High Court · (2015) 06 TP CK 0078
High Courts02 Jun 2015Dismissed
Sunil Chandra Deb Barma Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0020
High Courts01 Jun 2015Partly Allowed
The Oriental Insurance Company Ltd. Vs Ronini Roy (Debbarma) and Others
Tripura High Court · (2015) 06 TP CK 0086
Motor Vehicles Act, 1988 - Section 147, 149
High Courts01 Jun 2015
Pradip Bhowmik Vs The State of Tripura
Tripura High Court · (2015) CriLJ 4745
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 374Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 302, 304(B), 498(A), 498-A
High Courts01 Jun 2015Disposed off
Dwijendra Debnath Vs Shiba Prasad Deb and Others
Tripura High Court · (2015) 06 TP CK 0083
High Courts01 Jun 2015Disposed off
Basana Rudrapaul and Others Vs Milan Majumder and Others
Tripura High Court · (2015) 06 TP CK 0022
High Courts01 Jun 2015Disposed off
Sankar Bhattacharjee Vs The State of Tripura and Others
Tripura High Court · (2015) 06 TP CK 0019
Constitution of India, 1950 - Article 14
High Courts01 Jun 2015Disposed off
Sumen Shil Vs The State of Tripura and Others
Tripura High Court · (2015) 146 FLR 479 : (2016) LabIC 1161
Constitution of India, 1950 - Article 14, 16
High Courts01 Jun 2015Partly Allowed
Lakshmi Kanta Bhattacharjee Vs The State of Tripura and Others
Tripura High Court · AIR 2015 Tripura 87
Arbitration Act, 1940 - Section 34, 5, 8, 8(1)Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Section 100, 80(1), 9
High Courts01 Jun 2015Dismissed
Kinkar Sur and Others Vs Tripura State Electricity Corporation Ltd. and Others
Tripura High Court · (2015) 06 TP CK 0016
High Courts30 May 2015Disposed off
Rakhal Chandra Majumder and Others Vs Nani Gopal Ghosh and Others
Tripura High Court · (2015) 05 TP CK 0035
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)
High Courts30 May 2015
Sherowali Trade and Transport and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 82 VST 255
Tripura Value Added Tax Act, 2004 - Section 22, 22(5), 67, 67(2), 77
High Courts29 May 2015Disposed off
Subir Chandra Das Vs State of Tripura and Others
Tripura High Court · (2015) 05 TP CK 0038
High Courts29 May 2015
The National Insurance Company Ltd. Vs Arpita Debbarma and Others
Tripura High Court · (2015) 05 TP CK 0036
High Courts29 May 2015Disposed off
Harisadhan Adhikari and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 05 TP CK 0033
High Courts29 May 2015Partly Allowed
Subhash Chandra Saha and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 05 TP CK 0032
High Courts29 May 2015Dismissed
Tirthankar Bhattacharjee Vs Indian Oil Corporation Ltd. and Others
Tripura High Court · (2015) 05 TP CK 0030